High Courts04 Mar 2015Dismissed
Rajmal Vs Jamna Lal
Rajasthan High Court · (2015) 03 RAJ CK 0183
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 18, 100
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 72 of 104
High Courts04 Mar 2015Dismissed
Jhabarmal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 3426
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 151, 161, 313, 39Evidence Act, 1872 - Section 27, 73
High Courts04 Mar 2015Disposed off
Dinesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 201, 302, 304, 34
High Courts04 Mar 2015Dismissed
Mukesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 125, 156(1), 156(3), 173(8), 190Penal Code, 1860 (IPC) - Section 279, 308, 323, 325, 337
High Courts04 Mar 2015Partly Allowed
Naval Singh Vs Raghuveer Singh and Others
Rajasthan High Court · (2015) 03 RAJ CK 0048
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts04 Mar 2015Disposed off
National Insurance Company Ltd. Vs Anil Kumar and Others
Rajasthan High Court · (2015) 146 FLR 393
Motor Vehicles Act, 1988 - Section 171Workmens Compensation Act, 1923 - Section 30
High Courts04 Mar 2015Allowed
Prabhati Devi and Others Vs Union of India and Others
Rajasthan High Court · (2015) 4 ACC 562
Civil Procedure Code, 1908 (CPC) - Section 34Interest Act, 1978 - Section 3Railways Act, 1989 - Section 124(A)
High Courts04 Mar 2015Disposed off
Sheela and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482, 82, 83Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts04 Mar 2015Dismissed
Raju Cheeta Vs District Collector and Others
Rajasthan High Court · (2015) 03 RAJ CK 0038
Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj Act, 1994 - Section 97
High Courts04 Mar 2015
Vijay Adarsh Vidhya Mandir Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0037
High Courts04 Mar 2015
Motilal Vs Mahendra Prakash
Rajasthan High Court · (2015) 2 CDR 965 : (2015) 3 RLW 2113
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 96Limitation Act, 1963 - Section 5Rajasthan Public Trusts Act, 1959 - Section 22
High Courts03 Mar 2015Dismissed
Inder Singh Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0256
Border Security Force Act, 1968 - Section 11, 11(2), 62Constitution of India, 1950 - Article 226
High Courts03 Mar 2015
Commissioner Central Excise Vs National Engineering Industries Ltd.
Rajasthan High Court · (2015) 322 ELT 39
Central Excises and Salt Act, 1944 - Section 35C, 35C(2A), 35G
High Courts03 Mar 2015Partly Allowed
Ramswaroop Singh Vs Carvan Roadways Ltd. and Others
Rajasthan High Court · (2015) 3 ACC 74
Civil Procedure Code, 1908 (CPC) - Section 34Interest Act, 1978 - Section 3Railways Act, 1989 - Section 124(A)
High Courts03 Mar 2015Partly Allowed
Hans Raj and Others Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 3596 : (2015) 3 Crimes 193
Penal Code, 1860 (IPC) - Section 143, 148, 149, 302, 323
High Courts03 Mar 2015Dismissed
Radheyshyam and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 157, 173, 374Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts03 Mar 2015Allowed
Suresh Rathor Vs Ajmer Vidyut Vitran Nigam Limited
Rajasthan High Court · (2015) 03 RAJ CK 0216
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 379, 447
High Courts03 Mar 2015Dismissed
Meera Marbles and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 2873
Constitution of India, 1950 - Article 227Rajasthan Land Revenue Act, 1956 - Section 90A, 90A(5), 91Rajasthan Tenancy Act, 1955 - Section 46
High Courts03 Mar 2015Dismissed
Radhey Shyam Vs Bhagwati Bai
Rajasthan High Court · (2015) 3 CDR 1607 : (2016) 1 DMC 228 : (2015) 4 RLW 3183
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 16(3)Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 9
High Courts03 Mar 2015Allowed
Superintendent (Prosecution) Central Excise and Customs Department Vs Ashok Leyland Limited and Others
Rajasthan High Court · (2015) 323 ELT 721 : (2015) 50 GST 593
Central Excises and Salt Act, 1944 - Section 11, 37, 8, 9Criminal Procedure Code, 1973 (CrPC) - Section 245, 482Customs Act, 1962 - Section 142