High Courts02 Mar 2015Dismissed
Pemaram Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 154, 195, 482Penal Code, 1860 (IPC) - Section 120-B, 172, 173, 174, 175
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 74 of 104
High Courts27 Feb 2015Dismissed
Chhotu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2146 : (2015) 4 RLW 3160 : (2015) 3 RLW 2257
Constitution of India, 1950 - Article 226Jaipur Development Authority Act, 1982 - Section 72Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(3), 10(5), 10(6), 3
High Courts27 Feb 2015
Commercial Taxes Officer Vs United Felts and Carpets
Rajasthan High Court · (2015) 52 GST 257 : (2015) 81 VST 220
High Courts27 Feb 2015
Universal Cylinders Limited Vs The Commercial Taxes Officer, Anti Evasion
Rajasthan High Court · (2015) 81 VST 205
Central Sales Tax Act, 1956 - Section 2(h)
High Courts27 Feb 2015
BSL Limited Vs Commissioner, Commercial Taxes and Others
Rajasthan High Court · (2015) 3 RLW 2060
Rajasthan Value Added Tax Act, 2003 - Section 84
High Courts27 Feb 2015Disposed off
Mool Chand Arya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0169
Constitution of India, 1950 - Article 226
High Courts27 Feb 2015Dismissed
Yogesh Kumar Soni Vs State of Raj.
Rajasthan High Court · (2015) 02 RAJ CK 0160
Constitution of India, 1950 - Article 14, 16, 21, 226Hindu Adoptions and Maintenance Act, 1956 - Section 11(6)
High Courts27 Feb 2015
Addl. Commissioner (Legal), Commercial Taxes, Rajasthan Vs Taluka Tent Decorators
Rajasthan High Court · (2015) 81 VST 258
Rajasthan Value Added Tax Act, 2003 - Section 2(35), 2(35)(iv), 36
High Courts27 Feb 2015
Jatun Begum and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114(a)Penal Code, 1860 (IPC) - Section 120-B, 302, 394, 396, 452
High Courts27 Feb 2015Dismissed
Adarsh Goyal Vs Madanlal
Rajasthan High Court · (2015) 3 CDR 1153 : (2015) 4 RLW 2945
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 6 Rule 17, Order 8 Rule 1(3)Constitution of India, 1950 - Article 136, 226, 227
High Courts27 Feb 2015Allowed
Birju Singh Vs Additional District Judge (Fast Track) No. 1 and Others
Rajasthan High Court · (2015) 3 CDR 1188
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3, 151Rajasthan Stamp Act, 1998 - Section 13, 14, 37, 42, 44Stamp Act, 1899 - Section 13, 14, 33, 38, 40
High Courts27 Feb 2015Dismissed
Union of India Vs Rajasthan State Mines and Minerals Limited
Rajasthan High Court · (2015) 02 RAJ CK 0153
Railway Claims Tribunal Act, 1987 - Section 13(1)(b), 16
High Courts27 Feb 2015Allowed
Secretary, Rajasthan Housing Board and Others Vs Gulshan Kumar Bhatiya and Others
Rajasthan High Court · (2015) 02 RAJ CK 0144
Apprentices Act, 1961 - Section 4Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 2(s), 25F
High Courts27 Feb 2015Disposed off
Sharda Devi Vs Iqbal Singh and Others
Rajasthan High Court · (2015) 4 RLW 2936
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts27 Feb 2015
Madanlal Vs Jain Brothers
Rajasthan High Court · (2015) 02 RAJ CK 0040
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Registration Act, 1908 - Section 17, 17(1), 17(1)(b), 17(2), 17(2)(vi)Transfer of Property Act, 1882 - Section 106
High Courts27 Feb 2015Dismissed
Urban Improvement Trust, Alwar Vs Smt. Amarjeet Kaur
Rajasthan High Court · (2017) 1 RLW 563
Land Acquisition Act, 1894 - Section 4, Section 5A, Section 6
High Courts26 Feb 2015
Managing Committee, Badhir Vidhyala Vs Commissioner, Elementary Education, Govt. of Raj. Bikaner and Others
Rajasthan High Court · (2015) 4 RLW 3146 : (2015) 4 RLW 2860
Constitution of India, 1950 - Article 14
High Courts26 Feb 2015
Commissioner of Central Excise Vs Shanker Products
Rajasthan High Court · (2015) 33 GSTR 391
Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 11AC, 35G
High Courts26 Feb 2015Dismissed
Chuni Lal and Others Vs Shiv Prasad and Others
Rajasthan High Court · (2015) 3 WLN 151
Civil Procedure Code, 1908 (CPC) - Section 96Penal Code, 1860 (IPC) - Section 420
High Courts26 Feb 2015Disposed off
Ali Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0261
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 374Penal Code, 1860 (IPC) - Section 323, 376, 457, 458