High Courts03 Mar 2015Dismissed
Rajendra Singh Vs Chandraveer Singh and Others
Rajasthan High Court · (2015) 3 CDR 1248 : (2015) 2 RLW 1586
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 73 of 104
High Courts03 Mar 2015Dismissed
Akeel Ahmed Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0181
Penal Code, 1860 (IPC) - Section 302
High Courts03 Mar 2015Partly Allowed
Rajkumar Pokharna Vs Satyanarayan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 - Section 52
High Courts03 Mar 2015
Prashant Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts03 Mar 2015Dismissed
Manoj Kumar Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0076
High Courts03 Mar 2015
Sanju Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 30, 41, 42, 64
High Courts03 Mar 2015
Kasumbi and Others Vs Basanti and Others
Rajasthan High Court · (2015) 03 RAJ CK 0054
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Rajasthan Tenancy Act, 1955 - Section 175, 207, 42
High Courts03 Mar 2015Allowed
Rajesh Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 30, 41, 42, 64
High Courts02 Mar 2015Dismissed
Amani Vs Madan Lal
Rajasthan High Court · (2015) 4 RLW 2772
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 16
High Courts02 Mar 2015
Commissioner of Central Excise Vs Lucky Plast Ltd.
Rajasthan High Court · (2015) 323 ELT 40 : (2015) 33 GSTR 387
Central Excises and Salt Act, 1944 - Section 11, 11AC, 35G
High Courts02 Mar 2015Dismissed
Samsu Vs State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 117
Penal Code, 1860 (IPC) - Section 379Rajasthan Forest Act, 1953 - Section 41, 42
High Courts02 Mar 2015Allowed
Mewa Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 374Evidence Act, 1872 - Section 106, 113-A, 113-BPenal Code, 1860 (IPC) - Section 302
High Courts02 Mar 2015
Commissioner of Central Excise Vs Sewa Steels Pvt. Ltd. and Others
Rajasthan High Court · (2015) 324 ELT 119
Central Excises and Salt Act, 1944 - Section 11A, 11AC, 11-AC, 37Constitution of India, 1950 - Article 14
High Courts02 Mar 2015Dismissed
Namita Godara and Others Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0042
High Courts02 Mar 2015Disposed off
Krishan Gopal Vs State of Raj.
Rajasthan High Court · (2015) 03 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(b), 397, 401(2)Penal Code, 1860 (IPC) - Section 120B, 406, 420, 467, 468
High Courts02 Mar 2015
Gopa Ram and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0034
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts02 Mar 2015Dismissed
Devi Singh Vs Karan Singh and Others
Rajasthan High Court · (2016) 1 WLN 254
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Rajasthan Tenancy Act, 1955 - Section 188, 230, 53, 53(4), 88
High Courts02 Mar 2015Disposed off
Kailash Chand Vs Board of Revenue and Others
Rajasthan High Court · (2016) 1 WLN 259
Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 232
High Courts02 Mar 2015
Mahaveer Selection Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0023
Rajasthan Value Added Tax Act, 2003 - Section 18, 18 (1), 18(3)(v), 21, 23
High Courts02 Mar 2015Dismissed
Rajasthan State Granites and Marble Mazdoor Sangh and Others Vs Rajasthan State Mines and Minerals Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0022
Industrial Disputes Act, 1947 - Section 2(oo)