High Courts10 Mar 2015Dismissed
Prabhat Chand and Others Vs The Union of India and Others
Rajasthan High Court · (2015) LabIC 3313
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 71 of 104
High Courts10 Mar 2015Disposed off
Bhagwan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0212
Penal Code, 1860 (IPC) - Section 148, 149, 300, 302, 304
High Courts10 Mar 2015Allowed
Ramniwas and Others Vs The State of Raj. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0211
Constitution of India, 1950 - Article 226, 39 (d)
High Courts10 Mar 2015
Ghanshyam Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0201
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 157, 173(3), 313Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts10 Mar 2015Allowed
Swaroop Vs The State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0190
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 25, 27
High Courts10 Mar 2015Dismissed
Kan Singh Vs Mishri Devi and Others
Rajasthan High Court · (2015) 03 RAJ CK 0091
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(c), 144, 2(2)Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 14, 5
High Courts10 Mar 2015
Geeta Devi Vs Surendramal Mertiya
Rajasthan High Court · AIR 2015 Raj 117 : (2015) 3 CDR 1483 : (2015) 2 RCR(Rent) 364 : (2015) 4 RLW 3521
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Transfer of Property Act, 1882 - Section 109, 8
High Courts10 Mar 2015Allowed
Mool Singh and Others Vs B.O.R., Ajmer and Others
Rajasthan High Court · (2015) 03 RAJ CK 0050
Hindu Adoptions and Maintenance Act, 1956 - Section 12Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 15(2)Rajasthan Tenancy Act, 1955 - Section 40
High Courts10 Mar 2015Dismissed
Ashok and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0010
Rajasthan Land Revenue Act, 1956 - Section 140, 82, 9Rajasthan Tenancy Act, 1955 - Section 15
High Courts09 Mar 2015Allowed
Sheik Abdul Kadir Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302
High Courts09 Mar 2015
Chironji Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0218
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 157, 173(3), 313Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts09 Mar 2015Disposed off
Bhola Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0210
Criminal Procedure Code, 1973 (CrPC) - Section 157, 313Penal Code, 1860 (IPC) - Section 148, 149, 300, 302, 304
High Courts09 Mar 2015Allowed
Sukhpal and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0209
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 307, 323, 34, 341
High Courts09 Mar 2015
Samad Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 437APenal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323
High Courts09 Mar 2015Allowed
Parmanu Vidhyut Karamchari Union and Others Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0068
Industrial Disputes Act, 1947 - Section 10, 10(1), 12(4)
High Courts09 Mar 2015
L.Rs. of Ram Niwas and Others Vs Tara Chand
Rajasthan High Court · (2015) 03 RAJ CK 0040
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Mar 2015Dismissed
Ashutosh Bhargava Vs Union of India and Others
Rajasthan High Court · (2015) 4 RLW 2877
Criminal Procedure Code, 1973 (CrPC) - Section 197Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts04 Mar 2015
Ram Dayal and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 CCR 296 : (2015) CriLJ 3578
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts04 Mar 2015Disposed off
Sahitya Sadawart Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0224
Income Tax Act, 1961 - Section 12A
High Courts04 Mar 2015Allowed
Sunil Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 120-B, 302, 304-B, 316, 376