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Rajasthan High Court judgments, 2015

2,074 judgments · page 75 of 104

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High Courts26 Feb 2015Dismissed

Union of India and Others Vs Rajasthan State Board for Prevention and Control of Water Pollution and Others

Rajasthan High Court · (2016) 1 RLW 537

Atomic Energy Act, 1962 - Section 1, 28, 3Constitution of India, 1950 - Article 285Water (Prevention and Control of Pollution) Act, 1974 - Section 2(e), 2(g), 2(k), 63
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High Courts26 Feb 2015Allowed

Ravi Prakash Gupta and Others Vs Pawan Kumar Swami and Others

Rajasthan High Court · (2015) 02 RAJ CK 0248

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High Courts26 Feb 2015Dismissed

Jai Lal and Others Vs Chandro Devi and Others

Rajasthan High Court · (2015) 2 RLW 1493

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 166
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High Courts26 Feb 2015Partly Allowed

R.S.R.T.C. and Others Vs Hari Kishan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0166

Industrial Disputes Act, 1947 - Section 17B, 25F, 33 (c)(2)
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High Courts26 Feb 2015Disposed off

Lokesh Jain and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0161

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 149, 169Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 302
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High Courts26 Feb 2015Dismissed

Sarif and Others Vs Batul and Others

Rajasthan High Court · (2015) 02 RAJ CK 0157

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Rajasthan Tenancy Act, 1955 - Section 207, 242
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High Courts26 Feb 2015Dismissed

Looni Devi and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 RLW 1431 : (2015) 3 WLN 181

Constitution of India, 1950 - Article 226
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High Courts26 Feb 2015

Surendra Kumar Agarwal Vs Sant Ram and Others

Rajasthan High Court · (2015) 02 RAJ CK 0149

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts26 Feb 2015Dismissed

State of Rajasthan Vs Vinod Kumar and Others

Rajasthan High Court · (2015) 02 RAJ CK 0130

Arms Act, 1959 - Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(III)Penal Code, 1860 (IPC) - Section 302, 34
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High Courts26 Feb 2015Allowed

Hanuman Prasad Vs Sumitra Devi and Others

Rajasthan High Court · (2015) 02 RAJ CK 0127

Hindu Marriage Act, 1955 - Section 11, 5(1)Penal Code, 1860 (IPC) - Section 376
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High Courts26 Feb 2015Dismissed

Shravan Lal Vs Giriraj Kumar Gupta and Others

Rajasthan High Court · (2015) 3 WLN 42

Constitution of India, 1950 - Article 226, 227
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High Courts26 Feb 2015Dismissed

Vishnu Prasad Sharma Vs Rajasthan University of Health Sciences and Others

Rajasthan High Court · (2015) 02 RAJ CK 0039

Constitution of India, 1950 - Article 226
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High Courts26 Feb 2015

Assistant Commercial Taxes Officer Vs Indian Oil Corporation Ltd.

Rajasthan High Court · (2015) 82 VST 200

Central Excises and Salt Act, 1944 - Section 11A, 11ACCentral Sales Tax Act, 1956 - Section 10, 10(b), 10-A
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High Courts25 Feb 2015

Rafiq Ahmed Vs Jaipur Vidhyut Vitaran Nigam Ltd. and Others

Rajasthan High Court · (2015) LabIC 4666

Constitution of India, 1950 - Article 226Succession Act, 1925 - Section 372
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High Courts25 Feb 2015Dismissed

Vijay Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0226

Constitution of India, 1950 - Article 14, 16
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High Courts25 Feb 2015Dismissed

Ganpat Lal Prajapat and Others Vs I.T.I. Ltd. and Others

Rajasthan High Court · (2015) LabIC 4323

Constitution of India, 1950 - Article 14
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High Courts25 Feb 2015Dismissed

Union Commercial Bank and Others Vs Ghasilal Meena and Others

Rajasthan High Court · (2015) 02 RAJ CK 0151

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High Courts25 Feb 2015Disposed off

Jaisa Ram and Others Vs Jodhpur Vidhyut Vitran Nigam Limited and Others

Rajasthan High Court · (2015) 02 RAJ CK 0148

Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 43, 44, 45, 46, 47
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High Courts25 Feb 2015Dismissed

Santosh Bharti Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0147

Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 319, 482Penal Code, 1860 (IPC) - Section 120-B, 420
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High Courts25 Feb 2015Allowed

Vijay Kumar Soni Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 WLN 1

Constitution of India, 1950 - Article 14, 16, 226
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