COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 76 of 104

High Courts25 Feb 2015Disposed off

Deepak and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0145

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 147, 149, 323, 498-A

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High Courts25 Feb 2015Dismissed

Pawan Kumar Parnami Vs Narayan Das

Rajasthan High Court · (2015) 02 RAJ CK 0142

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 12, Order 11 Rule 12, Order 11 Rule 14, Order 41 Rule 27Constitution of India, 1950 - Article 226, 227

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High Courts25 Feb 2015Allowed

Ram Ratan Yadav Vs R.P.S.C. and Others

Rajasthan High Court · (2015) 02 RAJ CK 0138

Right to Information Act, 2005 - Section 8

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High Courts25 Feb 2015

Ramdayal and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0137

Penal Code, 1860 (IPC) - Section 148, 149, 302, 323, 324

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High Courts25 Feb 2015

Harlal and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0068

Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts25 Feb 2015Allowed

Zuharuddin Khan Vs Jodhpur Vidhyut Vitaran Nigam Limited and Others

Rajasthan High Court · (2015) 02 RAJ CK 0059

Penal Code, 1860 (IPC) - Section 143, 308, 323, 325, 34

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High Courts25 Feb 2015Dismissed

Nathu Singh and Others Vs Ram Singh and Others

Rajasthan High Court · (2015) 02 RAJ CK 0049

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High Courts25 Feb 2015Dismissed

Ratan Kant Vs Sawai Madhopur Zila Sahkari Upbhokta Thok Bhandar Ltd. and Others

Rajasthan High Court · (2015) 02 RAJ CK 0037

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Specific Relief Act, 1963 - Section 14, 14(1)(c), 41(h)

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High Courts25 Feb 2015Dismissed

Chhotu Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 1657

Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226Jaipur Development Authority Act, 1982 - Section 54, 72, 83, 83(8)

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High Courts24 Feb 2015Allowed

State of Rajasthan and Others Vs SPML Infra Ltd. and Others

Rajasthan High Court · (2015) 5 ARBLR 166

Arbitration and Conciliation Act, 1996 - Section 11, 17, 9Constitution of India, 1950 - Article 226

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High Courts24 Feb 2015

Gopal Kanwar and Others Vs Shravan and Others

Rajasthan High Court · (2015) 2 RLW 1514

Motor Vehicles Act, 1988 - Section 128, 166, 173

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High Courts24 Feb 2015Allowed

Swatantra Kumar Jain Vs Motya Bai and Others

Rajasthan High Court · (2015) 3 WLN 131

Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 6

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High Courts24 Feb 2015

Vijay Solvex Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (2015) 377 ITR 93

Income Tax Act, 1961 - Section 142(2A), 143(2), 144, 145, 260A

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High Courts24 Feb 2015

Commissioner of Income Tax Vs Jaipur Stock Exchange Ltd.

Rajasthan High Court · (2015) 377 ITR 469

Companies Act, 1956 - Section 58AIncome Tax Act, 1961 - Section 11, 11(1)(a), 11(2), 12, 12A

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High Courts24 Feb 2015Dismissed

Divisional Forest Officer Vs Gopal and Others

Rajasthan High Court · (2015) 02 RAJ CK 0225

Constitution of India, 1950 - Article 226, 227, 38, 39(a), 43Industrial Disputes Act, 1947 - Section 25-F, 25-G

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High Courts24 Feb 2015Dismissed

Devnarayan and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0224

Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 313, 374Evidence Act, 1872 - Section 101, 106, 27, 6Penal Code, 1860 (IPC) - Section 201, 302, 306, 498-A

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High Courts24 Feb 2015Dismissed