High Courts19 Feb 2015Dismissed

Hari Ram Vs State of Rajasthan

Rajasthan High Court · (2015) CriLJ 2970

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 4, 6Evidence Act, 1872 - Section 101, 105, 106
High Courts19 Feb 2015Dismissed

Devan Das Vs State of Rajasthan

Rajasthan High Court · (2015) CriLJ 1996 : (2015) 4 RLW 3054

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 304-B, 323, 324, 363Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)