High Courts19 Feb 2015Dismissed
Shubham Cement (Proprietor) and Others Vs Bank of Baroda, Rampura Branch
Rajasthan High Court · (2015) 02 RAJ CK 0115
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 79 of 104
High Courts19 Feb 2015Allowed
Pradeep Kumar Yadav Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 02 RAJ CK 0064
Constitution of India, 1950 - Article 311
High Courts19 Feb 2015Dismissed
Ajeet Singh Kaim Vs The Education Secretary, Govt. of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0017
Constitution of India, 1950 - Article 226
High Courts18 Feb 2015Dismissed
Ajay Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2015) 4 CDR 1772 : (2015) 4 RLW 2943
High Courts18 Feb 2015Disposed off
Jagraj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2057 : (2015) 3 RLW 2085 : (2015) 3 SCT 419
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts18 Feb 2015Dismissed
Rajasthan Public Service Commission Vs Girdhari Lal Kumawat and Others
Rajasthan High Court · (2015) LabIC 3362
High Courts18 Feb 2015Dismissed
Jaipur Development Authority Vs Khaju Shah and Others
Rajasthan High Court · (2015) 02 RAJ CK 0234
Constitution of India, 1950 - Article 226, 227Rajasthan Land Revenue Act, 1956 - Section 90B, 91Rajasthan Tenancy Act, 1955 - Section 15, 188, 88
High Courts18 Feb 2015
Commissioner of Income Tax Vs S. Kasliwal and Company
Rajasthan High Court · (2015) 02 RAJ CK 0165
Customs Act, 1962 - Section 2(13)Income Tax Act, 1961 - Section 80HHC
High Courts18 Feb 2015Dismissed
Prem Prakash Vs Rent Appellate Tribunal Alwar and Others
Rajasthan High Court · (2015) 3 WLN 52
Constitution of India, 1950 - Article 226, 227
High Courts18 Feb 2015
Mansaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0163
Criminal Procedure Code, 1973 (CrPC) - Section 157, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts18 Feb 2015
Arvind Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0162
Criminal Procedure Code, 1973 (CrPC) - Section 157, 173(8), 313, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts18 Feb 2015Dismissed
Mahendra Kumar Pandey and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0132
High Courts18 Feb 2015Dismissed
National Meditek Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0128
High Courts18 Feb 2015Dismissed
Kanika Gehlot and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0126
Constitution of India, 1950 - Article 226
High Courts18 Feb 2015Dismissed
Meera Jha Vs State of Raj. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0124
Constitution of India, 1950 - Article 226
High Courts18 Feb 2015Dismissed
Shankar Lal Singhvi Vs Khairoon and Others
Rajasthan High Court · (2015) 2 WLN 454
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts18 Feb 2015Allowed
Laxmi Petroleum Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0109
Arbitration and Conciliation Act, 1996 - Section 8Constitution of India, 1950 - Article 226
High Courts18 Feb 2015Dismissed
Meera Ben Vs Amritlal and Others
Rajasthan High Court · (2015) 3 WLN 187
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227
High Courts18 Feb 2015Dismissed
Jindal Saw Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1566
Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts18 Feb 2015Dismissed
Goyal Savitri Industries and Others Vs The Jaipur Development Authority
Rajasthan High Court · (2015) 02 RAJ CK 0063
Constitution of India, 1950 - Article 226