High Courts13 Feb 2015Allowed

Arvind Kumar Jain Vs State of Raj.

Rajasthan High Court · (2015) CriLJ 2908 : (2015) 2 RLW 1498

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(8), 195, 197Evidence Act, 1872 - Section 65-A
High Courts13 Feb 2015Allowed

Rupnarayan Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 WLN 53

Constitution of India, 1950 - Article 21, 22, 22(3)(b), 226Criminal Procedure Code, 1973 (CrPC) - Section 107, 110, 116Information Technology Act, 2000 - Section 67
High Courts13 Feb 2015Dismissed

Bajri Lease Loi Holders Welfare Society Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2015 Raj 49 : (2016) 1 CDR 61 : (2015) 3 RLW 2449 : (2015) 4 WLN 482

Constitution of India, 1950 - Article 14, 19(1)(g), 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 2Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014 - Section 2, 2(b), 2(d), 4, 4(1)