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Rajasthan High Court judgments, 2015

2,074 judgments · page 80 of 104

High Courts16 Feb 2015Dismissed

Shakuntala Vs Kanwari Lal

Rajasthan High Court · (2015) 3 WLN 301

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 2Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 45
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High Courts16 Feb 2015Dismissed

State of Rajasthan Vs Aslam and Others

Rajasthan High Court · (2015) 3 Crimes 383

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(iii)Penal Code, 1860 (IPC) - Section 307, 323, 324, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10), 3(2)(5)
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High Courts16 Feb 2015Dismissed

Modu Ram Vs Board of Revenue and Others

Rajasthan High Court · (2015) 3 WLN 284

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 79(b), 80Hindu Succession Act, 1956 - Section 8Rajasthan Tenancy Act, 1955 - Section 183, 188, 207, 242, 83
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High Courts16 Feb 2015Allowed

Kishore Kumar Vs Chanda and Others

Rajasthan High Court · (2015) 3 WLN 273

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14, Order 7 Rule 14(3)Evidence Act, 1872 - Section 63, 63(1), 63(3), 65, 65(a)
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High Courts16 Feb 2015Dismissed

Ganesh and Others Vs Animal Aid Charitable Trust

Rajasthan High Court · (2015) 3 WLN 267

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, Order 43 Rule 1(r), Order 43 Rule 43Constitution of India, 1950 - Article 226, 227Rajasthan Land Revenue Act, 1956 - Section 91
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