COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 77 of 104

High Courts24 Feb 2015Allowed

Zulfikar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0129

Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 307, 332

High Courts24 Feb 2015Dismissed

Pooran Chandra Gupta Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0067

Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1)Penal Code, 1860 (IPC) - Section 147, 427, 447

High Courts24 Feb 2015Allowed

Arjun Singh Vs Board of Revenue, Ajmer and Others

Rajasthan High Court · (2015) 02 RAJ CK 0058

Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 15(2), 15(4)

High Courts24 Feb 2015Allowed

Jawahar Vidhya Peeth and Others Vs The Rajasthan Non-Government Educational Institutions Tribunal, Jaipur and Others

Rajasthan High Court · (2015) 02 RAJ CK 0051

Constitution of India, 1950 - Article 226

High Courts24 Feb 2015Allowed

Lal Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0050

Constitution of India, 1950 - Article 226, 227

High Courts24 Feb 2015Allowed

Nagar Palika, Bharatpur and Others Vs Girdhari and Others

Rajasthan High Court · (2015) 3 WLN 118

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 4Evidence Act, 1872 - Section 114(e)Rajasthan Land Revenue Act, 1956 - Section 3(1)(b)

High Courts23 Feb 2015Dismissed

Rakesh Kumar Vs Bal Dhamodar and Others

Rajasthan High Court · (2015) 4 WLN 22

Constitution of India, 1950 - Article 226, 227

High Courts23 Feb 2015

Kanta Pareek and Others Vs Poonam and Others

Rajasthan High Court · (2015) 3 CDR 1187

Limitation Act, 1963 - Section 5

High Courts23 Feb 2015Disposed off

Ganga Prasad Purohit and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0200

High Courts23 Feb 2015Dismissed

Kamlesh Kumar Yadav Vs Raj. University of Health Sciences Jaipur and Others

Rajasthan High Court · (2015) 02 RAJ CK 0143

High Courts23 Feb 2015Dismissed

Banwari Lal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 1 CDR 38

Constitution of India, 1950 - Article 226

High Courts23 Feb 2015Allowed

Nahar Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0139

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42

High Courts23 Feb 2015Allowed

Rajesh Kumar Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0135

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42

High Courts23 Feb 2015

Hindustan Petroleum Corporation Ltd. Vs Shyam Narain Mehra and Brothers

Rajasthan High Court · (2015) 2 WLN 466

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 - Section 5, 5(2)Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 - Section 3(g), 7, 7(1), 7(3)Constitution of India, 1950 - Article 227

High Courts23 Feb 2015Dismissed

Rajender Kumar Vs The Union of India and Others

Rajasthan High Court · (2015) 02 RAJ CK 0121

Constitution of India, 1950 - Article 226

High Courts23 Feb 2015Dismissed

Sancheti Store and Others Vs Gopi Kishan

Rajasthan High Court · (2015) 02 RAJ CK 0120

Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 106, 106(1), 111(g), 111(h), 114

High Courts23 Feb 2015

Anoopgarh Kraya Vikraya Sahakari Samiti Limited Vs Assistant Commissioner of Income Tax

Rajasthan High Court · (2015) 279 CTR 325 : (2015) 374 ITR 558

Income Tax Act, 1961 - Section 147, 148, 271(1)(c), 274

High Courts23 Feb 2015Dismissed

Rajendra Cloth Store and Others Vs Gopi Kishan

Rajasthan High Court · (2015) 02 RAJ CK 0118

Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 106, 106(1), 111(g), 111(h), 114

High Courts23 Feb 2015

Yadram Singh Gurjar Vs Rajasthan University of Health Sciences

Rajasthan High Court · (2015) 02 RAJ CK 0066

Constitution of India, 1950 - Article 226

High Courts20 Feb 2015Disposed Off

Saket Colony Samiti and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 1925 : (2015) 4 RLW 2820