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Rajasthan High Court judgments, 2015

2,074 judgments · page 68 of 104

High Courts17 Mar 2015

Jitendra and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0177

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Penal Code, 1860 (IPC) - Section 302, 304, 304-II, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(11)(5), 3(2)(v)
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High Courts17 Mar 2015Allowed

Hari Narayan Vs State of Rajasthan

Rajasthan High Court · (2015) 03 RAJ CK 0172

Arms Act, 1959 - Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(3), 313Evidence Act, 1872 - Section 25, 27
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High Courts17 Mar 2015Dismissed

Sawant Singh Rathore and Others Vs Bhanwar Kanwar

Rajasthan High Court · (2015) 03 RAJ CK 0096

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(b), 115Court Fees Act, 1870 - Section 7(iv)(c)Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 24(a), 38
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High Courts13 Mar 2015Dismissed

Rajendra Kumbhat and Others Vs Devi and Others

Rajasthan High Court · (2015) 2 RLW 1530 : (2015) 2 WLN 326

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4), Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 7, Order 9 Rule 9Rajasthan Tenancy Act, 1955 - Section 188, 207, 212, 53, 88
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High Courts13 Mar 2015Dismissed

L.Rs. of Motilal Vs Gyandutt

Rajasthan High Court · (2015) 4 CDR 1782 : (2016) 1 RLW 54

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Evidence Act, 1872 - Section 151, 45Hindu Marriage Act, 1955 - Section 5
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