High Courts27 Mar 2015
Commercial Taxes Officer Vs Badri Lal Kedal Lal and Others
Rajasthan High Court · (2015) 86 VST 323
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 62 of 104
High Courts27 Mar 2015Dismissed
Gopal Lal Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3087
High Courts27 Mar 2015Disposed off
Saiyad Sharafat Ali Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 925
High Courts27 Mar 2015Allowed
Bhanwari Bai Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 4119 : (2015) 3 RLW 1988
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302
High Courts27 Mar 2015Dismissed
Ram Kumar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 2415
High Courts27 Mar 2015Dismissed
Firm Murlidhar Chandra Kishor Vs Sunder Lal
Rajasthan High Court · (2015) 03 RAJ CK 0159
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Constitution of India, 1950 - Article 227
High Courts27 Mar 2015Allowed
Abdul Rashid Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420, 468
High Courts27 Mar 2015Dismissed
Shiv Prasad Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0142
Penal Code, 1860 (IPC) - Section 302, 376
High Courts27 Mar 2015Dismissed
Kanta Rani Vs The Addl. Civil Judge (S.D.) No. 1 and Others
Rajasthan High Court · (2015) 03 RAJ CK 0032
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 6 Rule 17, Order 7 Rule 14
High Courts27 Mar 2015Allowed
Heera Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0030
High Courts26 Mar 2015Disposed Off
Shyam Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 1 DMC 86 : (2015) 4 RLW 3092
Evidence Act, 1872 - Section 1, 106, 113B, 3, 3(12)Penal Code, 1860 (IPC) - Section 302, 304B, 304-B, 498A, 498-A
High Courts26 Mar 2015
Commercial Taxes Officer Vs Krishna Oil Industries
Rajasthan High Court · (2015) 51 GST 788
High Courts26 Mar 2015Disposed off
Rameshwar and Others Vs Ratiram and Others
Rajasthan High Court · (2015) 2 WLN 493
High Courts26 Mar 2015Disposed off
Principal Investigator and Co-Ordi. and Others Vs Chandra Prakash and Others
Rajasthan High Court · (2015) 03 RAJ CK 0179
Industrial Disputes Act, 1947 - Section 17-B, 2(oo), 25F, 25-F
High Courts26 Mar 2015Dismissed
Ramesh Chand Gupta and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 4 RLW 2824 : (2015) 4 WLN 282
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 17, 23, 28, 30
High Courts26 Mar 2015
S.N. Industries Vs Union of India and Others
Rajasthan High Court · (2015) 324 ELT 138
High Courts26 Mar 2015Allowed
In Re: RSWM Limited
Rajasthan High Court · (2015) 03 RAJ CK 0155
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts26 Mar 2015Allowed
Ramji Lal Yadav and Others Vs State of Rajsthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(B), 307, 386, 389, 390Penal Code, 1860 (IPC) - Section 323, 406, 498-A
High Courts26 Mar 2015Allowed
Rajendra Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Penal Code, 1860 (IPC) - Section 379Rajasthan Forest Act, 1953 - Section 41, 42
High Courts26 Mar 2015Dismissed
Amal Mubarak Salim Al Reiyami and Others Vs Union of India
Rajasthan High Court · (2015) 321 ELT 590 : (2015) 4 RLW 3488
Criminal Procedure Code, 1973 (CrPC) - Section 132, 161, 2, 436, 439Customs Act, 1962 - Section 104, 104 (6) (c), 107, 108, 11Evidence Act, 1872 - Section 24, 25