High Courts07 Apr 2015Dismissed

Sanjay Kalra Vs State of Rajasthan

Rajasthan High Court · (2015) 04 RAJ CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(6), 439Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts06 Apr 2015Disposed Off

Suresh Kumar and Others Vs State and Others

Rajasthan High Court · (2015) 3 Crimes 551

Criminal Procedure Code, 1973 (CrPC) - Section 216, 222, 228(1)(a), 464Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 107, 302, 306, 307, 498A
High Courts06 Apr 2015Allowed

Sunil Kumar Vs The State of Raj.

Rajasthan High Court · (2015) 04 RAJ CK 0246

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Penal Code, 1860 (IPC) - Section 323, 324, 354A, 458
High Courts06 Apr 2015Partly Allowed

Bharat Lal Vs State of Rajasthan

Rajasthan High Court · (2015) 2 WLN 430

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 149, 300, 302, 304, 447
High Courts06 Apr 2015Allowed

Imran Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0019

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 110, 122, 151Rajasthan Prevention of Anti-social Activities Act, 2006 - Section 3(1)