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Rajasthan High Court judgments, 2015

2,074 judgments · page 55 of 104

High Courts15 Apr 2015Dismissed

Parbat Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0149

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156 (1), 164, 482Penal Code, 1860 (IPC) - Section 120-B, 363, 366, 376
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High Courts15 Apr 2015Dismissed

Chanda Devi Vs Manoj Kumar and Others

Rajasthan High Court · (2015) 04 RAJ CK 0148

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 7, Order 23 Rule 3, 115, 115(1), 151Legal Services Authorities Act, 1987 - Section 20
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High Courts13 Apr 2015Dismissed

Khushal Singh Vs Indo Bai and Others

Rajasthan High Court · (2015) 04 RAJ CK 0133

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 21 Rule 11, 115, 151Contract Act, 1872 - Section 55Limitation Act, 1963 - Section 12(2), 5
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High Courts13 Apr 2015Dismissed

Amit Prakash Gupta and Others Vs Bank of Baroda

Rajasthan High Court · (2015) 04 RAJ CK 0131

Constitution of India, 1950 - Article 226, 226(3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(1), 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 69, 69A
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High Courts13 Apr 2015Allowed

Sita Ram Khoja Vs State of Rajasthan

Rajasthan High Court · (2015) 2 WLN 509

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 197, 197(3), 202, 482Penal Code, 1860 (IPC) - Section 166, 176, 186, 187, 188
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High Courts13 Apr 2015Dismissed

Prem Kumar Vs Banshilal and Others

Rajasthan High Court · (2015) 04 RAJ CK 0042

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 9Rajasthan Co-operative Societies Act, 1965 - Section 137, 137(1)(c), 66, 75, 75 (a)
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