High Courts06 May 2015Dismissed
Rekhraj and Others Vs Roshanlal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0171
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Transfer of Property Act, 1882 - Section 40, 54
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 47 of 104
High Courts06 May 2015Dismissed
R.L. Jasuja Vs Life Insurance Corporation of India and Others
Rajasthan High Court · (2015) 05 RAJ CK 0123
Constitution of India, 1950 - Article 226, 311
High Courts06 May 2015Allowed
Krishna Nagar Vikas Samiti Vs Anjana Kothari
Rajasthan High Court · (2015) 05 RAJ CK 0121
Rajasthan Land Revenue Act, 1956 - Section 90-B, 90-B(1), 90-B(11), 90-B(7)Rajasthan Tenancy Act, 1955 - Section 63(1)(ii)
High Courts06 May 2015Allowed
University of Rajasthan Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0120
Constitution of India, 1950 - Article 226
High Courts06 May 2015Dismissed
Mangi Bai Vs Kanku and Others
Rajasthan High Court · (2015) 05 RAJ CK 0106
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 5
High Courts06 May 2015Allowed
Ram Kishore Harbhajan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374, 437APenal Code, 1860 (IPC) - Section 201, 302
High Courts06 May 2015Dismissed
Sunita Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 202, 203, 302, 511
High Courts06 May 2015
Amtek Ari Railcar Pvt. Ltd. Vs State (Revenu Department) and Others
Rajasthan High Court · (2015) 05 RAJ CK 0092
Constitution of India, 1950 - Article 226Rajasthan Stamp Act, 1998 - Section 51, 51(2), 65
High Courts05 May 2015Dismissed
Rika Ram Vs Urja Ram and Others
Rajasthan High Court · (2015) 05 RAJ CK 0170
High Courts05 May 2015Dismissed
Bhushan Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0128
Civil Procedure Code, 1908 (CPC) - Section 151, 94Criminal Procedure Code, 1973 (CrPC) - Section 145, 195(1)(b)(ii), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 468
High Courts05 May 2015Dismissed
Rewat Singh Chohoun and Others Vs Registrar, Sarvepalli Radhakrishnan Ayurved University and Others
Rajasthan High Court · (2015) 05 RAJ CK 0127
High Courts05 May 2015Disposed off
Irfan Ali Chhipa Vs The Rajasthan University of Health Sciences and Others
Rajasthan High Court · (2015) 05 RAJ CK 0126
High Courts05 May 2015
Satya Narayan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0125
High Courts05 May 2015Allowed
Sarojbala and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0124
High Courts05 May 2015Dismissed
Tulsi Das Vs Virendra Singh
Rajasthan High Court · (2015) 3 WLN 511
Constitution of India, 1950 - Article 226
High Courts04 May 2015
Gau Raksha Dal Seva Samiti Vs State of Raj. and Others
Rajasthan High Court · (2015) 4 CDR 1795 : (2015) 5 FLT 700 : (2015) 3 RLW 2191
High Courts04 May 2015Allowed
Ratan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0115
Constitution of India, 1950 - Article 14
High Courts04 May 2015Dismissed
Syed Sahid Ali Vs Director Secondary Education Rajastnan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0114
High Courts04 May 2015Dismissed
Amar Singh Champawat Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0059
High Courts04 May 2015Dismissed
Sohan Bai and Others Vs Jatan Bai and Others
Rajasthan High Court · (2015) 2 WLN 409
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 23 Rule 3Rajasthan Tenancy Act, 1955 - Section 180, 183, 188, 88Transfer of Property Act, 1882 - Section 52