High Courts12 May 2015Allowed
Prem Kanwar Vs State of Raj. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0162
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 45 of 104
High Courts12 May 2015Dismissed
Raj Solvex Limited and Others Vs Sudhir Agro Oil Private Limited
Rajasthan High Court · (2015) 05 RAJ CK 0144
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37, 115Contract Act, 1872 - Section 14Sick Industrial Companies (Special Provisions) Act, 1985 - Section 22, 26, 3(1)(o), 33, 34
High Courts12 May 2015Dismissed
Lokesh Kumar Vs Santra Devi Goyal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0143
Arbitration and Conciliation Act, 1996 - Section 7, 8
High Courts12 May 2015
Commissioner of Income Tax Vs Bhuvnesh Maheshwari
Rajasthan High Court · (2015) 05 RAJ CK 0140
Income Tax Act, 1961 - Section 143(1), 143(2), 144, 260-A, 292-BB
High Courts12 May 2015Disposed off
Parminder Singh and Others Vs Union of India
Rajasthan High Court · (2015) 05 RAJ CK 0138
Criminal Procedure Code, 1973 (CrPC) - Section 212, 219, 220, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts12 May 2015Allowed
Bajrang Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 198
High Courts11 May 2015Dismissed
Trilok Chand Jain Vs Mohan Das Fathepuria
Rajasthan High Court · (2015) 4 WLN 88
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1(3), 151Constitution of India, 1950 - Article 227
High Courts11 May 2015Dismissed
Dwarka Das Dosi Vs Commissioner, Workmen Compensation Tribunal, Balotra and Others
Rajasthan High Court · (2015) 147 FLR 161 : (2015) LLR 1262
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227
High Courts11 May 2015Allowed
Sagarmal Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437-APenal Code, 1860 (IPC) - Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts11 May 2015Disposed off
Bhanwar Kanwar and Others Vs Harbhajan Singh and Others
Rajasthan High Court · (2015) 05 RAJ CK 0136
High Courts11 May 2015Dismissed
Deepa Ram Jat Vs U.O.I.
Rajasthan High Court · (2015) 05 RAJ CK 0135
Limitation Act, 1963 - Section 5
High Courts11 May 2015Dismissed
Godrej Agrovet Ltd. Vs Ramdev Singh and Others
Rajasthan High Court · (2015) 146 FLR 395
Limitation Act, 1963 - Section 14, 5Payment of Wages Act, 1936 - Section 17
High Courts11 May 2015Dismissed
Baby Choudhary Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2000 : (2015) 3 RLW 2285 : (2015) 4 SCT 105 : (2015) 4 WLN 278
Constitution of India, 1950 - Article 14, 141, 16, 162, 226
High Courts11 May 2015Allowed
Chhagan Lal and Others Vs Bhairu Lal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 8Limitation Act, 1963 - Section 14
High Courts08 May 2015Dismissed
Ghewar Ram Vs The State of Raj.
Rajasthan High Court · (2015) 3 WLN 328
Criminal Procedure Code, 1973 (CrPC) - Section 100, 313Evidence Act, 1872 - Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 29, 42, 43, 50
High Courts08 May 2015Disposed off
Saied Aalam Vs Harjeet Singh and Others
Rajasthan High Court · (2015) 05 RAJ CK 0177
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts08 May 2015Allowed
State of Rajasthan Vs Ali Sher
Rajasthan High Court · (2015) 05 RAJ CK 0176
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 307
High Courts08 May 2015Partly Allowed
Gheesi Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0175
Rajasthan Land Revenue Act, 1956 - Section 75, 84
High Courts08 May 2015Allowed
Neelam Bafna and Others Vs Rajasthan University of Health Sciences and Others
Rajasthan High Court · (2015) 4 WLN 501
Constitution of India, 1950 - Article 226
High Courts08 May 2015Partly Allowed
Sharda Chaudhary Vs Maharaja Gangasingh University and Others
Rajasthan High Court · (2016) 1 CDR 51