COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 41 of 104

High Courts22 May 2015Dismissed

Tola Ram Vs Board of Revenue and Others

Rajasthan High Court · (2015) 05 RAJ CK 0193

Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 19(1)(f), 31, 31ARajasthan Land Revenue Act, 1956 - Section 175, 82

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High Courts22 May 2015Dismissed

Pratap and Others Vs Board of Revenue and Others

Rajasthan High Court · (2015) 05 RAJ CK 0151

Rajasthan Tenancy Act, 1955 - Section 183Registration Act, 1908 - Section 17

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High Courts22 May 2015Disposed off

Mahendra Singh and Others Vs Jaipur Development Authority and Others

Rajasthan High Court · (2015) 4 WLN 242

Constitution of India, 1950 - Article 21, 226Income Tax Act, 1961 - Section 80GJaipur Development Authority Act, 1982 - Section 2, 21, 22, 39, 42

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High Courts22 May 2015Allowed

Vimal Kumar Jain and Others Vs State of Raj. and Others

Rajasthan High Court · (2015) 05 RAJ CK 0132

Administrative Tribunals Act, 1985 - Section 14Constitution of India, 1950 - Article 14, 226

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High Courts22 May 2015Dismissed

The President, Ajmer Adhyogik Karmachari Sangh Vs The Judge, Labour Court and Others

Rajasthan High Court · (2015) 147 FLR 572 : (2015) 2 LLN 790

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(kkk), 25-C, 25-K, 25-M

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High Courts22 May 2015Dismissed

Sanjay Seth Vs Kesari Vanaspati Products Ltd.

Rajasthan High Court · (2015) 05 RAJ CK 0103

Companies Act, 1956 - Section 442, 529-A, 537Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(19), 30, 32

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High Courts22 May 2015Dismissed

Mamta Gawan and Others Vs State and Others

Rajasthan High Court · (2015) 05 RAJ CK 0051

Constitution of India, 1950 - Article 142, 226, 309Motor Vehicles Act, 1988 - Section 2(10), 2(19)

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High Courts22 May 2015Dismissed

Gajendra Singh Parihar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 05 RAJ CK 0035

Penal Code, 1860 (IPC) - Section 406, 420

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High Courts22 May 2015Disposed off

Saroj and Others Vs State and Others

Rajasthan High Court · (2015) 05 RAJ CK 0034

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High Courts22 May 2015Dismissed

Kishan Singh Aada Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 05 RAJ CK 0032

Constitution of India, 1950 - Article 226, 227

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High Courts22 May 2015Dismissed

Gurdeep Singh Vs The University of Rajasthan and Others

Rajasthan High Court · (2015) 05 RAJ CK 0017

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High Courts22 May 2015

Naimuzzama Khan Vs Shaukat Ali and Others

Rajasthan High Court · (2016) 1 RCR(Rent) 139

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17Consumer Protection Act, 1986 - Section 12

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High Courts22 May 2015Allowed

Laxmi Narayan Jalani Vs State Bank of Bikaner and Jaipur and Others

Rajasthan High Court · (2015) 05 RAJ CK 0015

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10

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High Courts22 May 2015Dismissed

Gopal Sahni Vs B.P. Sharma

Rajasthan High Court · (2015) 05 RAJ CK 0009

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High Courts21 May 2015

Acto S/C-II, Jodhpur Vs Baldgum Auto Industries (P) Ltd.

Rajasthan High Court · (2015) 05 RAJ CK 0226

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High Courts21 May 2015Allowed

Kanheya Lal and Others Vs State

Rajasthan High Court · (2015) CriLJ 4055

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 108, 109, 114, 120, 494

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High Courts21 May 2015Allowed

Mangla and Others Vs Board of Revenue and Others

Rajasthan High Court · (2015) 05 RAJ CK 0157

Rajasthan Tenancy Act, 1955 - Section 15, 19

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High Courts21 May 2015Dismissed

Naraini Metals Industries Vs Ajay Kumar

Rajasthan High Court · (2015) 05 RAJ CK 0156

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 1(4), 10

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High Courts21 May 2015Dismissed

Shree Ram Toll Tax and Royalty Collector Contract Company Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 05 RAJ CK 0152

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High Courts21 May 2015

Ameen Khan and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 05 RAJ CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-APenal Code, 1860 (IPC) - Section 300, 302, 304, 323, 34

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