High Courts28 May 2015Dismissed

Sohan Lal Vs Ashok Kumar Gupta

Rajasthan High Court · (2016) 1 RLW 660 : (2015) 3 WLN 391

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4), 10Constitution of India, 1950 - Article 226, 227