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Rajasthan High Court judgments, 2015

2,074 judgments · page 25 of 104

High Courts30 Jul 2015Partly Allowed

Ashok Kumar Vs State of Rajasthan

Rajasthan High Court · (2015) 07 RAJ CK 0185

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(A), 374, 428Penal Code, 1860 (IPC) - Section 304-B, 324, 354, 376(2), 376(2)(F)
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High Courts29 Jul 2015Allowed

Ramvilas Vs State of Rajasthan

Rajasthan High Court · (2015) 07 RAJ CK 0182

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Penal Code, 1860 (IPC) - Section 201, 302, 34
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High Courts28 Jul 2015Allowed

Salman Khan Vs State Of Rajasthan

Rajasthan High Court · (2015) 07 RAJ CK 0225

Code Of Criminal Procedure, 1973 — Section 91, 173(8), 242, 311, 482Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1898 — Section 540
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High Courts28 Jul 2015Dismissed

Sunder Bai Vs Joint Hindu Family

Rajasthan High Court · (2015) 07 RAJ CK 0161

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 99, 100, 47Hindu Succession Act, 1956 - Section 6(1)(a)
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