High Courts06 Aug 2015
Shree Syntex Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0049
Income Tax Act, 1922 - Section 34(1)(a)
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 23 of 104
High Courts06 Aug 2015Disposed off
M.C. Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0048
High Courts06 Aug 2015Dismissed
Monika Maheshwari Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0043
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10-A
High Courts06 Aug 2015Allowed
Rakesh Meena Vs The District and Sessions Judge and Others
Rajasthan High Court · (2015) 08 RAJ CK 0007
High Courts06 Aug 2015Dismissed
Shree R.N. Metals (India) Private Limited Vs Hindustan Zinc Limited and Others
Rajasthan High Court · (2015) 08 RAJ CK 0006
Arbitration and Conciliation Act, 1996 - Section 17
High Courts06 Aug 2015Dismissed
Munne Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0004
Penal Code, 1860 (IPC) - Section 302, 304B, 498A
High Courts06 Aug 2015Partly Allowed
Kamla Devi and Others Vs Govind and Others
Rajasthan High Court · (2015) 08 RAJ CK 0003
Motor Vehicles Act, 1988 - Section 173
High Courts05 Aug 2015
Lords Chloro Alkali Ltd. Vs Commissioner of C. Ex. , Jaipur-I
Rajasthan High Court · (2015) 326 ELT 490
Central Excises and Salt Act, 1944 - Section 35F
High Courts05 Aug 2015Disposed off
Vimal Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0101
High Courts05 Aug 2015Dismissed
Heera Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302
High Courts05 Aug 2015Allowed
Omniwas and Others Vs State of Raj.
Rajasthan High Court · (2015) 08 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 307, 326, 34, 459
High Courts05 Aug 2015Partly Allowed
Jain Grani Marmo Private Limited Vs The Union of India and Others
Rajasthan High Court · (2015) 324 ELT 52
Constitution of India, 1950 - Article 19(1)(g)Foreign Trade (Development and Regulation) Act, 1992 - Section 3, 5
High Courts05 Aug 2015Disposed off
Ravi Narchal Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 364
Rajasthan Municipalities Act, 2009 - Section 10(i), 194, 194(10(i), 194(10)(b), 194(10)(h)
High Courts05 Aug 2015Dismissed
Gairo Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 41, 41-A, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468
High Courts05 Aug 2015Partly Allowed
Kamli and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 08 RAJ CK 0002
Motor Vehicles Act, 1988 - Section 173
High Courts04 Aug 2015Allowed
Modi Industries Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 5 FLT 794
Water (Prevention and Control of Pollution) Act, 1974 - Section 33-A
High Courts04 Aug 2015Partly Allowed
Surajmal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0131
Criminal Procedure Code, 1973 (CrPC) - Section 313, 373(8), 397Penal Code, 1860 (IPC) - Section 120B, 380, 395, 397, 398
High Courts04 Aug 2015Dismissed
The National Insurance Company Limited Vs Radhey Shyam Balmiki and Others
Rajasthan High Court · (2015) 08 RAJ CK 0127
Motor Vehicles Act, 1988 - Section 166, 173Penal Code, 1860 (IPC) - Section 133, 279, 304-A, 337, 338
High Courts04 Aug 2015Allowed
Doonger Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0099
Penal Code, 1860 (IPC) - Section 201, 302, 34