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Rajasthan High Court judgments, 2015

2,074 judgments · page 20 of 104

High Courts18 Aug 2015Dismissed

Lakshman Sindhi and Others Vs Union of India

Rajasthan High Court · (2015) 08 RAJ CK 0116

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3Constitution of India, 1950 - Article 22, 226, 32Customs Act, 1962 - Section 108, 111(i), 82
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High Courts17 Aug 2015Allowed

M.K. Vyas and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0109

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120, 120-B, 34, 407, 409Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1)(c), 13(1)(c)(d), 13(1)(d)
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High Courts17 Aug 2015Allowed

Mohan Lal Vs Firm Lodha Fabrics and Others

Rajasthan High Court · (2015) 08 RAJ CK 0069

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d), 11, 21Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 24(b)
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High Courts13 Aug 2015Dismissed

Iqbal Khatri Vs Jadav Devi and Others

Rajasthan High Court · (2015) 3 WLN 496

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 35(3), Order 21 Rule 36Rajasthan Land Revenue Act, 1956 - Section 92
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