High Courts15 Sept 2015Dismissed
Mahendra Singh Vs The High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (2016) LabIC 207 : (2016) 1 WLN 225
Constitution of India, 1950 - Article 1, 124, 217, 233, 233(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 14 of 104
High Courts15 Sept 2015Allowed
Giriraj Civil Developers Private Limited Vs The Union of India and Others
Rajasthan High Court · (2015) 09 RAJ CK 0040
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 11(8), 11(8)(a), 9
High Courts15 Sept 2015Disposed off
Amar Singh Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2015) 09 RAJ CK 0025
High Courts14 Sept 2015Disposed Off
Kundanlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 324, 326, 498-A
High Courts14 Sept 2015Dismissed
Laxman Singh Khor Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0111
Constitution of India, 1950 - Article 226, 243Z(2), 243ZK, 243ZL
High Courts14 Sept 2015Dismissed
Deu Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 41, 41-A, 482Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
High Courts14 Sept 2015Allowed
Manish Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 323, 406, 498A, 498-A, 504
High Courts11 Sept 2015Allowed
Cotton Corporation of India Vs Kanda Edible Oil (P) Limited and Others
Rajasthan High Court · (2015) 09 RAJ CK 0128
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(ii), 85, 85(2), 85(2)(a)
High Courts11 Sept 2015
The New India Assurance Co. Ltd. and Others Vs Mahaveer Prasad and Others
Rajasthan High Court · (2015) 09 RAJ CK 0126
Motor Vehicles Act, 1988 - Section 146, 95, 96
High Courts11 Sept 2015
CIT and Others Vs Vimal Chand Surana and Others
Rajasthan High Court · (2015) 09 RAJ CK 0121
Income Tax Act, 1961 - Section 14, 2(13), 256(1), 256(2), 260(A)
High Courts11 Sept 2015Dismissed
Guni Bai and Others Vs Gotu Lal and Others
Rajasthan High Court · (2015) 09 RAJ CK 0117
Transfer of Property Act, 1882 - Section 106
High Courts11 Sept 2015Dismissed
Sita Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0114
High Courts11 Sept 2015Dismissed
Krishna Devi Vs The Hindustan Petroleum Corporation and Others
Rajasthan High Court · (2015) 09 RAJ CK 0113
Constitution of India, 1950 - Article 226
High Courts11 Sept 2015Allowed
Mahfooj Ali and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0112
High Courts11 Sept 2015Disposed Off
Girdhari Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0098
High Courts11 Sept 2015Dismissed
Jawana Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120B, 201, 210, 234, 302
High Courts11 Sept 2015Allowed
Sarita Chaudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 4536
High Courts11 Sept 2015Dismissed
Perfect Thread Mills Limited Vs Tarun K. Shah
Rajasthan High Court · (2015) 09 RAJ CK 0082
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 26, Order 21 Rule 29, Order 21 Rule 3, Order 21 Rule 30, Order 21 Rule 48Limitation Act, 1963 - Section 14, 5Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)
High Courts11 Sept 2015Allowed
Giriraj Civil Developers Private Limited Vs The Union of India and Others
Rajasthan High Court · (2015) 09 RAJ CK 0038
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 11(8), 11(8)(a), 9
High Courts11 Sept 2015Dismissed
Parmanand Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0034
Arbitration and Conciliation Act, 1996 - Section 11, 7