High Courts03 Nov 2015
The State of Rajasthan and Others Vs Interglobe Aviation Ltd.
Rajasthan High Court · (2015) 11 RAJ CK 0057
Constitution of India, 1950 - Article 226Rajasthan Value Added Tax Act, 2003 - Section 17(2), 4, 53, 53(1), 53(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 7 of 104
High Courts02 Nov 2015Disposed Off
S.K. Gupta Vs Jaipur Development Authority and Others
Rajasthan High Court · (2015) 11 RAJ CK 0041
Constitution of India, 1950 - Article 227Jaipur Development Authority Act, 1982 - Section 17(5), 83(8)
High Courts02 Nov 2015Dismissed
Mrigendra Singh Vs Sohan Raj Surana and Others
Rajasthan High Court · (2015) 11 RAJ CK 0030
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 11, 151Maharashtra Land Revenue Code, 1966 - Section 257Partnership Act, 1932 - Section 14
High Courts31 Oct 2015Dismissed
Oxide India Enterprises Vs Suman Kumar Singh and Others
Rajasthan High Court · (2016) 1 ACC 325
Motor Vehicles Act, 1988 - Section 147, 173, 2(30), 50
High Courts31 Oct 2015Dismissed
Omega Test House and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0034
Air (Prevention and control of Pollution) Act, 1981 - Section 17(2)National Greens Tribunal Act, 2010 - Section 14, 29, 30, 38(5)Water (Prevention and Control of Pollution) Act, 1974 - Section 17, 17(2)
High Courts31 Oct 2015
Sandeep Grover Vs Priyanka Batra
Rajasthan High Court · (2015) 10 RAJ CK 0033
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 11 Rule 1, Order 11 Rule 11, Order 11 Rule 14, Order 11 Rule 2Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts30 Oct 2015
A.C.T.O. Vs N.K. Industries, Jodhpur
Rajasthan High Court · (2015) 10 RAJ CK 0074
High Courts29 Oct 2015Allowed
Santushti Homes Pvt. Ltd. Vs Union of India and Others
Rajasthan High Court · (2015) 10 RAJ CK 0072
Constitution of India, 1950 - Article 226, 300ALand Acquisition Act, 1894 - Section 17(4), 4, 48, 5A, 5A(2)Railways Act, 1989 - Section 20A, 20A(1), 20D, 20D(1), 20D(2)
High Courts29 Oct 2015Dismissed
Rajasthan State Electricity Board Vs Darshna Devi and Others
Rajasthan High Court · (2015) 10 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts29 Oct 2015Dismissed
Tulsi Devi Choudhary Vs Mangi Bai and Others
Rajasthan High Court · (2015) 10 RAJ CK 0050
High Courts29 Oct 2015Dismissed
Hawa Devi and Others Vs Gangaram and Others
Rajasthan High Court · (2015) 10 RAJ CK 0032
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1A, Order 41 Rule 31, 100, 11, 148
High Courts29 Oct 2015Dismissed
Pyarchand and Others Vs Nanda and Others
Rajasthan High Court · (2015) 10 RAJ CK 0031
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 6, 100
High Courts29 Oct 2015Dismissed
Prabhu Dayal Vs Dheerendra Singh
Rajasthan High Court · (2017) 1 WLN 276
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts28 Oct 2015Dismissed
Bajrang Lal Vs Nandu Bai
Rajasthan High Court · (2017) 1 WLN 358
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 10Specific Relief Act, 1963 - Section 34, Section 37, Section 38
High Courts27 Oct 2015Allowed
Daljeet Singh and Others Vs Chhagani Ram and Others
Rajasthan High Court · (2015) 10 RAJ CK 0077
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Oct 2015Dismissed
Kana and Others Vs Mooli and Others
Rajasthan High Court · (2015) 10 RAJ CK 0071
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 2, 100
High Courts27 Oct 2015Dismissed
Vinod Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2015) 10 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 439Motor Vehicles Act, 1988 - Section 133Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 25, 35, 37, 8
High Courts27 Oct 2015Allowed
Abdul Aziz Gauri Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 197Prevention of Corruption Act, 1988 - Section 10, 11, 13, 15, 19
High Courts27 Oct 2015Dismissed
Tulsi Devi and Others Vs Chand Bai and Others
Rajasthan High Court · (2015) 10 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts27 Oct 2015Dismissed
Asha Ram Sindhi and Others Vs Thakurji Shriji Shri Adinath Swami Brijman Mandir Shri Digambar Jain Mandir Yasodha Mandir
Rajasthan High Court · (2015) 10 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Rajasthan Tenancy Act, 1955 - Section 13(1)(a)