High Courts30 Nov 2015Disposed Off
K.L. Ninania Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0050
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 4 of 104
High Courts30 Nov 2015
Ramavtar Jaiman Vs Purshotam Agarwal and Others
Rajasthan High Court · (2015) 11 RAJ CK 0035
Contempt of Courts Act, 1971 - Section 12
High Courts30 Nov 2015
Rajkumar and Others Vs State of Raj. and Others
Rajasthan High Court · (2016) 1 LLN 783 : (2016) 1 SCT 407
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(2)
High Courts27 Nov 2015Allowed
Jaswant Singh Vs The State of Raj. and Others
Rajasthan High Court · (2015) 11 RAJ CK 0022
Constitution of India, 1950 - Article 14, 15, 16, 16(1), 16(4)
High Courts27 Nov 2015Disposed Off
Ram Narayan and Others Vs Union of India and Others
Rajasthan High Court · (2015) 11 RAJ CK 0017
Constitution of India, 1950 - Article 300ALand Acquisition Act, 1894 - Section 49, 5A(2)Railways Act, 1989 - Section 20(E), 20A(1), 4(1), 6
High Courts27 Nov 2015Allowed
Ghanshyam Sharma Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 11 RAJ CK 0014
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 279, 337
High Courts27 Nov 2015Disposed Off
Shree Raj. Syntex Ltd. Vs Union of India
Rajasthan High Court · (2017) 346 ELT 365
High Courts26 Nov 2015Dismissed
K.K. Gupta Vs Union of India and Others
Rajasthan High Court · (2015) 11 RAJ CK 0062
Constitution of India, 1950 - Article 227
High Courts26 Nov 2015
Commercial Taxes Officer, Works Contract & Leasing Tax Vs K.M.C. Constructions Ltd.
Rajasthan High Court · (2015) 11 RAJ CK 0036
Central Sales Tax Act, 1956 - Section 14Income Tax Act, 1961 - Section 119
High Courts26 Nov 2015Dismissed
Mukut Raj Laxmi and Others Vs Jitendra Singh and Others
Rajasthan High Court · (2015) 11 RAJ CK 0024
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 9, 115, 151Constitution of India, 1950 - Article 226, 227Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 23
High Courts26 Nov 2015
Assistant Commercial Taxation Officer, Anti Evasion I Vs Laxmi Cotton Traders
Rajasthan High Court · (2015) 11 RAJ CK 0016
High Courts26 Nov 2015Partly Allowed
Bijai Singh and Others Vs Harsh Kumari and Others
Rajasthan High Court · (2015) 11 RAJ CK 0015
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 104Hindu Succession Act, 1956 - Section 6, 8Transfer of Property Act, 1882 - Section 52
High Courts26 Nov 2015Allowed
Rehana Ali Vs Union of India and Others
Rajasthan High Court · (2015) 11 RAJ CK 0009
Constitution of India, 1950 - Article 21Passports Act, 1967 - Section 12, 5, 5(2), 5(3), 6
High Courts26 Nov 2015
Assistant Commercial Taxes Officer, Flying Squad II Vs Saroj Sales
Rajasthan High Court · (2015) 11 RAJ CK 0008
High Courts26 Nov 2015Dismissed
Satish Gaggar Vs Satya Prakash and Others
Rajasthan High Court · (2015) 11 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 8 Rule 1-A, Order 8 Rule 1-A(3), 115Constitution of India, 1950 - Article 226, 227
High Courts24 Nov 2015Allowed
Anuradha Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0052
High Courts24 Nov 2015Disposed Off
Sunder Singh Vs Purshottam Agrawal and Others
Rajasthan High Court · (2015) 11 RAJ CK 0045
Contempt of Courts Act, 1971 - Section 12
High Courts24 Nov 2015Dismissed
Gajendra Kunwar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0043
Constitution of India, 1950 - Article 226
High Courts24 Nov 2015Dismissed
CEE ESS Mines Pvt. Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0006
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts23 Nov 2015Dismissed
Jaipur Development Authority Vs Sheetal Tambi
Rajasthan High Court · (2015) 11 RAJ CK 0038
Jaipur Development Authority Act, 1982 - Section 83(8), 83(8)(a)