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Rajasthan High Court judgments, 2015

2,074 judgments · page 2 of 104

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High Courts14 Dec 2015Dismissed

Jaswant Singh Parakh Vs Bank of Baroda and Others

Rajasthan High Court · (2015) 12 RAJ CK 0056

Civil Procedure Code, 1908 (CPC) - Section 141, 20(c)Constitution of India, 1950 - Article 14, 226, 226(2), 32
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High Courts14 Dec 2015

Mahendra and Others Vs Deva Ram

Rajasthan High Court · (2015) 12 RAJ CK 0029

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
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High Courts14 Dec 2015Allowed

Ladu Kanwar Vs District Judge, Jodhpur Metropolitan and Others

Rajasthan High Court · (2015) 12 RAJ CK 0028

Civil Procedure Code, 1908 (CPC) - Section 115, 24Constitution of India, 1950 - Article 226, 227Rajasthan Panchayati Raj Act, 1994 - Section 117(b), 43
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High Courts14 Dec 2015Allowed

Rajasthan Wrestling Association Vs Registrar, Cooperative Society and Others

Rajasthan High Court · (2015) 12 RAJ CK 0020

Arbitration and Conciliation Act, 1996 - Section 16, 9Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
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High Courts14 Dec 2015Dismissed

Vinay Kumar Meena and Others Vs Rajasthan Public Service Commission and Others

Rajasthan High Court · (2015) 12 RAJ CK 0019

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High Courts14 Dec 2015

Kishan Lal Vs Shanker Lal Lakhara and Others

Rajasthan High Court · (2015) 12 RAJ CK 0006

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 20 Rule 19, Order 8 Rule 6, Order 8 Rule 6(a), Order 8 Rule 6(A)(1)
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High Courts14 Dec 2015Allowed

Sriji Maharaj (Bhagwan) Vs Ramgopal and Others

Rajasthan High Court · (2015) 12 RAJ CK 0005

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High Courts11 Dec 2015Dismissed

Rajiya Begum and Others Vs Kishan Lal Sethi and Others

Rajasthan High Court · (2015) 12 RAJ CK 0042

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16(c), 19(b)
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High Courts11 Dec 2015Dismissed

Shivika (Taneja) Sharma and Others Vs Sanjay Sharma and Others

Rajasthan High Court · (2016) 1 CDR 158

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Guardians and Wards Act, 1890 - Section 25, 7, 9(3)
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High Courts10 Dec 2015Dismissed

Inderjeet Singh Vs Appellate Tribunal Jaipur and Others

Rajasthan High Court · (2015) 12 RAJ CK 0038

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 16, 23, 5Penal Code, 1860 (IPC) - Section 120B, 420
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High Courts09 Dec 2015Dismissed

Kaushal Kishore Narnoli Vs Gopal Public Trust and Others

Rajasthan High Court · (2015) 12 RAJ CK 0046

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 2(2), 96Rajasthan Public Trusts Act, 1959 - Section 38, 38(1), 38(2), 39, 40
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High Courts09 Dec 2015Dismissed

Namita Agarwal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 12 RAJ CK 0012

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High Courts08 Dec 2015Disposed Off

Kusum Lata and Others Vs Ram Lal and Others

Rajasthan High Court · (2015) 12 RAJ CK 0025

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 23-A, Order 41 Rule 25
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High Courts08 Dec 2015Partly Allowed

Raju Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 12 RAJ CK 0014

Constitution of India, 1950 - Article 14, 309
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High Courts08 Dec 2015Dismissed

Lachchuram and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 12 RAJ CK 0011

Penal Code, 1860 (IPC) - Section 120B, 409, 467, 468, 471Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(c)(d), 13(2)
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High Courts07 Dec 2015Dismissed

Tatheer Fatima Vs Neelu Dandhiya and Others

Rajasthan High Court · (2015) 12 RAJ CK 0044

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 7 Rule 11, 47
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High Courts07 Dec 2015Dismissed

Jaspreet Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 12 RAJ CK 0033

Criminal Procedure Code, 1973 (CrPC) - Section 313, 319Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 342
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High Courts07 Dec 2015Dismissed

Praveen Kumbhat and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 12 RAJ CK 0024

Constitution of India, 1950 - Article 14, 226
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High Courts07 Dec 2015Allowed

Rajiv Gandhi Colony Hitkari Samiti and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (2016) 1 WLN 395

Constitution of India, 1950 - Article 226
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High Courts07 Dec 2015Allowed

Jodhpur Development Authority, Jodhpur Vs State Consumer Disputes Redressal Forum and Others

Rajasthan High Court · (2015) 12 RAJ CK 0004

Constitution of India, 1950 - Article 226Consumer Protection Act, 1986 - Section 11, 12, 14, 2(1)(c), 2(1)(g)
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