High Courts21 Jan 1980Dismissed
Krishna C. Mathur Vs The University of Jodhpur and Others
Rajasthan High Court · (1980) WLN 22
Constitution of India, 1950 — Article 14, 16, 226, 233Criminal Procedure Code, 1973 (CrPC) — Section 197
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 14 of 15
High Courts18 Jan 1980Allowed
Sangram Singh Vs Board of Revenue and Another
Rajasthan High Court · (1980) WLN 30
Constitution of India, 1950 — Article 226
High Courts18 Jan 1980Dismissed
Gokul Chand Vs Bhonri Lal and Others
Rajasthan High Court · (1980) WLN 164
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Jan 1980
Commissioner of Income Tax Vs Delhi Sanitary Stores
Rajasthan High Court · (1981) 127 ITR 822
Income Tax Act, 1961 — Section 184, 254(1)
High Courts17 Jan 1980Dismissed
Sambhu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 273 : (1980) WLN 324
Constitution of India, 1950 — Article 226
High Courts17 Jan 1980Dismissed
Union of India (UOI) and Others Vs S.B. Chatterjee
Rajasthan High Court · (1980) RLW 188 : (1980) WLN 259
Constitution of India, 1950 — Article 141, 226, 311
High Courts17 Jan 1980Dismissed
Udaipur Sahkari Upbhogats Thok Bhandar Ltd. Vs The Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 332
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A, 14B, 15, 17, 8
High Courts15 Jan 1980Dismissed
Ram Ratan and Another Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 9
Penal Code, 1860 (IPC) — Section 30, 307, 323, 324, 34
High Courts11 Jan 1980Allowed
Jagan Nath Vs Smt. Kamla Bai and Others
Rajasthan High Court · (1980) RLW 82 : (1980) WLN 178
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 12(2)
High Courts11 Jan 1980Dismissed
State of Rajasthan Vs Krishna Dev and Others
Rajasthan High Court · (1980) WLN 17
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 120B, 330, 366, 409
High Courts10 Jan 1980Dismissed
Gokulchand Vs Bhonrilal and Others
Rajasthan High Court · AIR 1981 Raj 86 : (1980) RLW 60
Arbitration Act, 1940 — Section 34
High Courts10 Jan 1980Dismissed
Commercial Taxes Officer, Anti-Evasion Vs Bhagchand Rewachand and Another
Rajasthan High Court · (1980) 46 STC 487
Rajasthan Sales Tax Act, 1954 — Section 15(3A)
High Courts10 Jan 1980Allowed
State of Rajasthan Vs Mehta Chetan Das Kishandass
Rajasthan High Court · AIR 1981 Raj 36 : (1980) RLW 152 : (1980) WLN 13 : (1978) 11 WLN 321
Arbitration Act, 1940 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Article 137
High Courts10 Jan 1980Allowed
Chain Raj Mehta Vs Smt. Shanta Shukla
Rajasthan High Court · (1980) RLW 33 : (1980) WLN 100
Civil Procedure Code, 1908 (CPC) — Section 115, 151Transfer of Property Act, 1882 — Section 105, 106, 108
High Courts09 Jan 1980
Commissioner of Income Tax Vs Sri Ram Gopal
Rajasthan High Court · (1980) 16 CTR 349 : (1980) 123 ITR 388 : (1980) RLW 575
Income Tax Act, 1961 — Section 5Jaipur Land Acquisition Act, 1943 — Section 34, 4
High Courts09 Jan 1980Allowed
State of Rajasthan Vs Chandalal and Others
Rajasthan High Court · (1980) WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 14, 302, 304, 307, 34
High Courts08 Jan 1980
Commissioner of Income Tax Vs Dr. R.C. Gupta and Co.
Rajasthan High Court · (1980) 15 CTR 23 : (1980) 122 ITR 567 : (1980) 13 WLN 55
Income Tax Act, 1961 — Section 271(1)
High Courts08 Jan 1980
Commissioner of Income Tax Vs Tiwari Jhumar Lal Tiwari Jhumar Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1981) 132 ITR 49
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Income Tax Act, 1922 — Section 22, 22(2), 23(4), 26, 34
High Courts07 Jan 1980
Commissioner of Expenditure Tax Vs Rao Raja Vikram Singh
Rajasthan High Court · (1980) 123 ITR 190 : (1980) WLN 76
Expenditure Tax Act, 1987 — Section 3(1)
High Courts07 Jan 1980Dismissed
State of Rajasthan Vs Board of Revenue and Others
Rajasthan High Court · (1980) WLN 40
Constitution of India, 1950 — Article 226