High Courts01 Feb 1980
Municipal Council Vs Parekh Automobiles
Rajasthan High Court · (1980) WLN 107
Constitution of India, 1950 — Article 226, 265
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 13 of 15
High Courts01 Feb 1980Allowed
Mohan Raj Vs The Assistant Commissioner
Rajasthan High Court · (1980) WLN 255
High Courts30 Jan 1980Allowed
Jetha Ram Vs Lakh Singh and Others
Rajasthan High Court · (1980) WLN 18
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1(a)
High Courts30 Jan 1980Dismissed
The New India Insurance Company Ltd. Vs Smt. Khayali and Another
Rajasthan High Court · (1980) WLN 244
Motor Vehicles Act, 1988 — Section 95(2)(a)
High Courts29 Jan 1980Allowed
D.C. Jain Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 241
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts29 Jan 1980
Vijay Prakash Mittal etc. Vs Abdul Haq Ansari and Others
Rajasthan High Court · AIR 1981 Raj 123
Mineral Concession Rules, 1960 — Rule 22, 23, 23(4)Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2)
High Courts29 Jan 1980Allowed
Ghisalal Laxminarain Vs The State Of Rajasthan and Others
Rajasthan High Court · (1980) RLW 76 : (1980) WLN 170
Cantonments Act, 1924 — Section 196Constitution of India, 1950 — Article 254
High Courts29 Jan 1980Allowed
Dr. G.P. Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 252
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 34
High Courts29 Jan 1980Dismissed
The Chief Engineer, Rajasthan Ground Water Board and Another Vs The Industrial Tribunal Rajasthan and Another
Rajasthan High Court · (1980) WLN 26
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts28 Jan 1980Allowed
Devendra Raj Mehta Vs Kanwar Sen and Others
Rajasthan High Court · (1980) ACJ 225 : (1980) WLN 65
Motor Vehicles Act, 1939 — Section 110(D)
High Courts25 Jan 1980Dismissed
Shiv Bus Service Vs The RTA Jodhpur and Others
Rajasthan High Court · (1980) RLW 245 : (1980) WLN 403
Constitution of India, 1950 — Article 226, 227
High Courts25 Jan 1980Allowed
The Urban Improvement Trust, Jaipur Vs Padmanand and Others
Rajasthan High Court · AIR 1980 Raj 176 : (1980) RLW 289
Constitution of India, 1950 — Article 12Rajasthan Land Acquisition Act, 1953 — Section 18, 50Rajasthan Urban Improvement Trust Act, 1959 — Section 1
High Courts25 Jan 1980
Hans Raj Bahl Vs State of Rajasthan and Another
Rajasthan High Court · (1980) WLN 119
Constitution of India, 1950 — Article 14, 24
High Courts25 Jan 1980Dismissed
Manager, Podar Spinning Mills Vs The Labour Court of Rajasthan and Another
Rajasthan High Court · (1980) RLW 87 : (1980) WLN 115
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A
High Courts24 Jan 1980
The Incon (India) Ltd. Vs A.L. Rungta and Others
Rajasthan High Court · (1981) CriLJ 144 : (1980) WLN 156
COMPANIES ACT, 1956 — Section 433, 439Contempt of Courts Act, 1971 — Section 13State Financial Corporations Act, 1951 — Section 29
High Courts24 Jan 1980Allowed
Purshottam Lal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1980) RLW 57 : (1980) RLW 376 : (1980) WLN 321 : (1980) WLN 184
Mineral Concession Rules, 1960 — Rule 59Mines and Minerals (Development and Regulation) Act, 1957 — Section 17
High Courts22 Jan 1980Allowed
Fateh Lal Vs Sunder Lal
Rajasthan High Court · AIR 1980 Raj 220 : (1980) WLN 188
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(2), Order 37 Rule 3(3), Order 37 Rule 3(4), Order 37 Rule 3(5)
High Courts22 Jan 1980
Commissioner of Income Tax and Commissioner of Wealth-tax Vs Thakur Ummed Singh
Rajasthan High Court · (1980) 16 CTR 397 : (1980) 126 ITR 518 : (1980) RLW 178 : (1980) 13 WLN 58
High Courts22 Jan 1980Dismissed
B.R. Oil Mills, Bharatpur Vs Assistant Engineer (D) R.S.E.B., Bharatpur and Another
Rajasthan High Court · AIR 1981 Raj 108 : (1980) WLN 149
Electricity (Supply) Act, 1948 — Section 49, 79Electricity Act, 1910 — Section 24
High Courts21 Jan 1980Dismissed
Commercial Taxes Officer Vs Radha Ballabh and Sons
Rajasthan High Court · (1982) 51 STC 60 : (1980) WLN 91
Rajasthan Sales Tax Act, 1954 — Section 15(1), 16(1)(c), 16(1)(e), 2(t)