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Rajasthan High Court judgments, 1980

291 judgments · page 11 of 15

High Courts26 Feb 1980Dismissed

Jameel Vs Gul Mohammad and Others

Rajasthan High Court · AIR 1980 Raj 166 : (1980) WLN 555

Conduct of Elections Rules, 1961 — Rule 10, 10(4)Constitution of India, 1950 — Article 226, 324Representation of the People Act, 1951 — Section 169, 80, 81, 81(3), 82
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High Courts25 Feb 1980Allowed

State Vs Ganpat

Rajasthan High Court · (1980) RLW 164 : (1980) WLN 174

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 23, 7
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High Courts20 Feb 1980Dismissed

State of Rajasthan Vs Dhapoo

Rajasthan High Court · (1982) ACJ 604

Constitution of India, 1950 — Article 14, 226Rajasthan Workmens (Costs and Fees) Rules, 1959 — Rule 3Workmens Compensation Act, 1923 — Section 30
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High Courts12 Feb 1980Dismissed

Ram Chandra Vs Kanak Ram

Rajasthan High Court · (1980) WLN 128

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
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High Courts12 Feb 1980Dismissed

State of Rajasthan Vs Mohan Lal

Rajasthan High Court · (1980) RLW 79 : (1980) WLN 662(1)

Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 416, 419, 420, 468, 471
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