COURT ARCHIVE

Rajasthan High Court judgments, 1980

291 judgments · page 10 of 15

High Courts12 Mar 1980Allowed

T.F. Pardiwala and Others Vs The State of Rajasthan and M.K. Gupta

Rajasthan High Court · (1980) WLN 222

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 304, 323, 342, 385, 504

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High Courts11 Mar 1980

Commissioner of Income Tax Vs Gopi Chand B. Tholia

Rajasthan High Court · (1980) 17 CTR 128 : (1980) 125 ITR 611 : (1980) RLW 579 : (1980) 13 WLN 550

Income Tax Act, 1922 — Section 25A, 25A(1), 34Income Tax Act, 1961 — Section 171, 171(1), 171(2), 171(3), 171(4)

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High Courts11 Mar 1980

Smt. Gulab Sundari Bai Bapna Vs Commissioner of Income Tax

Rajasthan High Court · (1981) 132 ITR 887

Income Tax Act, 1961 — Section 256(2), 271(1)

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High Courts10 Mar 1980Dismissed

Municipal Council Vs Charandas and Others

Rajasthan High Court · (1980) WLN 102

Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 26(a), 26(c)

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High Courts10 Mar 1980Allowed

Mahendra Singh Vs Kesar Singh and Others

Rajasthan High Court · (1980) RLW 361 : (1980) WLN 243

Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 200, 202, 208Penal Code, 1860 (IPC) — Section 149, 307

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High Courts10 Mar 1980Dismissed

Saraf Bros. Vs Commissioner of Income Tax

Rajasthan High Court · (1980) 4 TAXMAN 104

Income Tax Act, 1961 — Section 184, 185, 185(1), 256(2)

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High Courts10 Mar 1980

Saraf Brothers Vs Commissioner of Income Tax

Rajasthan High Court · (1987) 166 ITR 414

Income Tax Act, 1961 — Section 256(2)

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High Courts10 Mar 1980Dismissed

Dhanraj Vs Pratap and Others

Rajasthan High Court · AIR 1980 Raj 255 : (1980) WLN 366

Arbitration Act, 1940 — Section 34

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High Courts09 Mar 1980Allowed

Smt. Pushpa Vs Gidumal

Rajasthan High Court · (1980) WLN 152

Civil Procedure Code, 1908 (CPC) — Section 115, 151Hindu Adoptions and Maintenance Act, 1956 — Section 19

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High Courts07 Mar 1980

Ashok Kumar Sharma and Others Vs State of Rajasthan

Rajasthan High Court · (1980) RLW 267 : (1980) WLN 447

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 306

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High Courts07 Mar 1980Dismissed

Syed Saulat Hussain Vs Syed Ilmuddin and Others

Rajasthan High Court · AIR 1981 Raj 29 : (1980) RLW 69 : (1980) WLN 141

Dargah Khwaja Saheb Act, 1955 — Section 13, 21Rajasthan High Court Ordinance, 1949 — Section 18Specific Relief Act, 1963 — Section 42

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High Courts07 Mar 1980

ADDL. COMMISSIONER OF INCOME TAX Vs AMBAVIYA DAHIYA ADIVASI MAZOOR SAHAKARI SAMITI LTD.

Rajasthan High Court · (1981) 24 CTR 108

Income Tax Act, 1961 — Section 141, 156, 23, 256, 271

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High Courts07 Mar 1980Allowed

Mithalal Vs State of Rajasthan

Rajasthan High Court · (1980) WLN 262

Penal Code, 1860 (IPC) — Section 302

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High Courts05 Mar 1980

Jai Shanker Vs Chandresh

Rajasthan High Court · (1980) WLN 82

Hindu Marriage Act, 1955 — Section 24

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High Courts04 Mar 1980Dismissed

Radhey Shyam Vs Sita Ram

Rajasthan High Court · AIR 1981 Raj 105 : (1980) WLN 533

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Rajasthan High Court Ordinance, 1949 — Section 18, 18(1)

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High Courts28 Feb 1980Dismissed

Kishori Lal and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1980) WLN 379

Constitution of India, 1950 — Article 226

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High Courts28 Feb 1980Allowed

Chandan Mal Vs The State of Rajasthan

Rajasthan High Court · (1980) WLN 137

Constitution of India, 1950 — Article 226

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High Courts27 Feb 1980Dismissed

State of Rajasthan and Others Vs Mangal Singh

Rajasthan High Court · (1980) RLW 363 : (1980) WLN 305

Constitution of India, 1950 — Article 311

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High Courts27 Feb 1980

Umaid Charitable Trust Vs Commissioner of Income Tax

Rajasthan High Court · (1980) 15 CTR 317 : (1980) 125 ITR 55 : (1980) 13 WLN 311

Income Tax Act, 1961 — Section 11, 11(4), 2(15)

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High Courts27 Feb 1980Dismissed

Hukmi Chand Vs Jaipur Ice and Oil Mills Co. and Others

Rajasthan High Court · AIR 1980 Raj 155 : (1980) RLW 306 : (1980) WLN 200

Contract Act, 1872 — Section 27Evidence Act, 1872 — Section 101, 102, 103, 104Partnership Act, 1932 — Section 36, 54, 55, 55(3)

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