High Courts02 May 1980Dismissed
Shauker Lal Mali Vs State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 584 : (1980) WLN 459
Constitution of India, 1950 — Article 14, 16, 309Industrial Disputes Act, 1947 — Section 10, 24, 25F, 25G, 26
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 8 of 15
High Courts01 May 1980Dismissed
The State of Rajasthan Vs Sardara and Others
Rajasthan High Court · (1980) WLN 204
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 148, 149, 307, 326, 342
High Courts28 Apr 1980Dismissed
The Board of Muslim Wakfs for Rajasthan, Jaipur Vs Bhanwar Chand and Others
Rajasthan High Court · AIR 1981 Raj 98 : (1980) WLN 344
Civil Procedure Code, 1908 (CPC) — Section 151Waqf Act, 1954 — Section 5, 5(2), 57, 57(1), 57(3)
High Courts26 Apr 1980Dismissed
The State of Rajasthan Vs Murari and Others
Rajasthan High Court · (1980) WLN 193
Penal Code, 1860 (IPC) — Section 100, 147, 302, 307, 440
High Courts25 Apr 1980Dismissed
Raja Bahadur Shri Chandrases Vs Divisional Officer and Others
Rajasthan High Court · (1980) WLN 155
Rajasthan Public Demands Recovery Act, 1952 — Section 20
High Courts25 Apr 1980
Rajmata Trilok Rajlaxmi Vs Commissioner of Agricultural Income Tax
Rajasthan High Court · (1981) 129 ITR 401
Rajasthan Agricultural Income Tax Act, 1953 — Section 17, 3, 5
High Courts24 Apr 1980Allowed
Navneet Lal Vs Nathwara Temple Board
Rajasthan High Court · (1980) WLN 148
Nathdwara Temple Act, 1959 — Section 21
High Courts24 Apr 1980Dismissed
Kanhaiya Lal Vs Shri Lal and Others
Rajasthan High Court · (1980) RLW 301 : (1980) WLN 469
Rajasthan Money Lenders Act, 1963 — Section 22, 23
High Courts22 Apr 1980Partly Allowed
Mrs. Chand Kunwar and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1981 Raj 23
Contract Act, 1872 — Section 2
High Courts21 Apr 1980
Dr. Shyam Lal Mathur Vs University of Udaipur and Others
Rajasthan High Court · (1980) WLN 120
Constitution of India, 1950 — Article 226
High Courts21 Apr 1980Dismissed
Factory Manager, Udaipur Mineral Development Syndicate Pvt. Ltd. Vs M.P. Dave and Another
Rajasthan High Court · (1980) WLN 226
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25FF, 33CPayment of Wages Act, 1936 — Section 1, 15, 16, 17, 2
High Courts18 Apr 1980Allowed
Phool Chand Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 311
Constitution of India, 1950 — Article 226
High Courts10 Apr 1980Allowed
Commissioner of Income Tax Vs Dr. A.M. Simlot
Rajasthan High Court · (1980) 4 TAXMAN 338
Income Tax Act, 1961 — Section 143, 144, 147, 256, 256(1)
High Courts10 Apr 1980
Commissioner of Income Tax Vs A.M. Simlot
Rajasthan High Court · (1983) 141 ITR 17
Income Tax Act, 1961 — Section 256, 256(1), 256(2), 271(1)
High Courts09 Apr 1980
Smt. Raksha Bahen and Others Vs Delux Roadways and Others
Rajasthan High Court · (1980) WLN 248
Motor Vehicles Act, 1988 — Section 110A
High Courts09 Apr 1980Allowed
Rajeshwar Nath Vs Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 529
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Apr 1980Allowed
Surya Prakash Gothwal Vs State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 618 : (1980) WLN 542
Constitution of India, 1950 — Article 311
High Courts08 Apr 1980Dismissed
State Vs Jodh Singh
Rajasthan High Court · (1980) WLN 245
Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 10, 2(f)
High Courts07 Apr 1980
State of Rajasthan Vs Jaipur Metal and Electricals Ltd.
Rajasthan High Court · (1981) 48 STC 66
Rajasthan Sales Tax Act, 1954 — Section 12A
High Courts07 Apr 1980Allowed
Jodhan and Others Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 144
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 325