High Courts11 Aug 1980Allowed
Nathmal Dalichand Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 590
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 6 of 15
High Courts11 Aug 1980Allowed
Shyamlal Vs Upbhokta Sahakari Samiti and Another
Rajasthan High Court · AIR 1981 Raj 41 : (1980) RLW 632
Rajasthan Co-operative Societies Act, 1965 — Section 143
High Courts11 Aug 1980Dismissed
Jeewanram Vs Lichmadevi and Another
Rajasthan High Court · AIR 1981 Raj 16 : (1980) RLW 523
Hindu Succession Act, 1956 — Section 22
High Courts08 Aug 1980Allowed
Devi Narain and Another Vs Harish Chandra
Rajasthan High Court · AIR 1981 Raj 67 : (1980) RLW 451
Arbitration Act, 1940 — Section 20, 30, 5
High Courts08 Aug 1980Partly Allowed
Atma Ram Bilochi and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1981 Raj 197 : (1980) RLW 588
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(1), 15(3)Rajasthan Minor Mineral Concession Rules, 1977 — Rule 17, 18, 18(3), 3
High Courts08 Aug 1980Dismissed
Kishan Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 647
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 154, 9Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Aug 1980Dismissed
The Notified Area Committee Rawat Bhata and Another Vs G.D. Mehta and Others
Rajasthan High Court · (1980) WLN 297
Rajasthan Municipalities Act, 1959 — Section 313(3), 313(4)
High Courts06 Aug 1980Dismissed
Bano Vs Abdul Salam
Rajasthan High Court · (1980) WLN 426
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164, 254, 364, 397
High Courts06 Aug 1980
Soni Vs Dhannaram
Rajasthan High Court · (1981) CriLJ 547 : (1980) RLW 487 : (1980) WLN 421
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Aug 1980Dismissed
Khalil and Others Vs The Assistant Engineer
Rajasthan High Court · (1980) WLN 327
Civil Procedure Code, 1908 (CPC) — Section 115Factories Act, 1948 — Section 54, 56Land Acquisition Act, 1894 — Section 38
High Courts05 Aug 1980Allowed
Balkishan Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 415
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161
High Courts04 Aug 1980Dismissed
Banwarilal Vs Ratan Bihari Tyagi
Rajasthan High Court · (1980) WLN 352
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 23(1)
High Courts30 Jul 1980
Ram Kumari Sharma Vs Ram Kishan and Others
Rajasthan High Court · (1985) 1 ACC 497
High Courts29 Jul 1980Dismissed
Chandu Vs Hardayal and Others
Rajasthan High Court · (1980) WLN 445
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5
High Courts25 Jul 1980Dismissed
Hariram Chaudhary Vs State of Rajasthan
Rajasthan High Court · (1980) RLW 455 : (1980) WLN 530
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 343, 366
High Courts25 Jul 1980Dismissed
John Stephen Parbhunath Vs Doris Rose Bela and Others
Rajasthan High Court · (1980) RLW 484 : (1980) WLN 390
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482
High Courts24 Jul 1980
Moti Lal and Co. Vs State of Rajasthan
Rajasthan High Court · (1982) 49 STC 127
Rajasthan Sales Tax Act, 1954 — Section 10, 4
High Courts24 Jul 1980Dismissed
State of Rajasthan Vs Lalukhan and Others
Rajasthan High Court · (1980) WLN 441
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114
High Courts22 Jul 1980Allowed
Shiv Nath and Another Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 349
Penal Code, 1860 (IPC) — Section 302, 304, 34, 504
High Courts21 Jul 1980Allowed
Shobha Lal Vs Laxmi Lal
Rajasthan High Court · AIR 1981 Raj 20 : (1980) RLW 545
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35