High Courts18 Jul 1980Dismissed
Ram Prasad Chechani Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 287
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 7 of 15
High Courts15 Jul 1980Allowed
G.D. Mehta Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 301
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 127
High Courts10 Jul 1980
Murari Brothers Vs Assistant Commercial Taxation Officer
Rajasthan High Court · (1980) RLW 517 : (1981) 48 STC 286
High Courts07 Jul 1980Dismissed
Maharaja Shree Umaid Mills Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1981) 8 ELT 772
Central Excise Rules, 1944 — Rule 10ACentral Excises and Salt Act, 1944 — Section 18A, 3(1), 40(2), 7(2)Constitution of India, 1950 — Article 140, 19(5), 265, 277, 278
High Courts04 Jul 1980
Commissioner of Income Tax Vs Amber Corporation
Rajasthan High Court · (1981) 127 ITR 29
Income Tax Act, 1922 — Section 10(2)Partnership Act, 1932 — Section 14
High Courts04 Jul 1980
Addl. Commissioner of Income Tax Vs Aggarwal Misthan Bhandar
Rajasthan High Court · (1981) 131 ITR 619
Income Tax Act, 1961 — Section 271(1)
High Courts04 Jul 1980Allowed
Mahesh Chand Heda and Another Vs Mahesh Prasad
Rajasthan High Court · (1980) WLN 401
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 101Specific Relief Act, 1963 — Section 10, 6
High Courts01 Jul 1980Allowed
Dharamchand Vs Nandlal and Others
Rajasthan High Court · AIR 1981 Raj 38
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts01 Jul 1980Allowed
Jeewan Khan Vs Panchayat Samiti and Others
Rajasthan High Court · (1980) WLN 279
Constitution of India, 1950 — Article 226, 227
High Courts11 Jun 1980Dismissed
Ishaq Ahmed and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 318
Citizenship Act, 1955 — Section 18
High Courts28 May 1980
Sanjay Lobo Vs The University of Rajasthan
Rajasthan High Court · AIR 1981 Raj 69 : (1980) WLN 522
Constitution of India, 1950 — Article 226
High Courts09 May 1980Allowed
Ghanshyam Vs University of Udaipur and Another
Rajasthan High Court · (1980) WLN 175
Constitution of India, 1950 — Article 226
High Courts09 May 1980
The State of Rajasthan Vs Bhawani Singh Former His Highness and Others
Rajasthan High Court · (1980) WLN 295
Evidence Act, 1872 — Section 1, 101
High Courts09 May 1980Dismissed
Premier Vegetable Products Ltd. Vs United Asian Bank
Rajasthan High Court · (1980) 05 RAJ CK 0007
Companies Act, 1956 — Section 433, 434, 439
High Courts09 May 1980
Pusha Ram Vs Modern Construction Co. (P) Ltd., Kota
Rajasthan High Court · AIR 1981 Raj 47 : (1980) WLN 508
Constitution of India, 1950 — Article 300Contract Act, 1872 — Section 15, 2, 23, 37, 73Rajasthan Minor Mineral Concession Rules, 1959 — Rule 34, 36, 36(2)
High Courts08 May 1980Allowed
Hussain Vs Babulal and Shivraj and Others
Rajasthan High Court · (1980) WLN 188
High Courts08 May 1980Dismissed
Bherulal and Another Vs Mohanlal and Others
Rajasthan High Court · (1980) WLN 167
Transfer of Property Act, 1882 — Section 52
High Courts08 May 1980Allowed
Kesardeo Vs Smt. Bhooridevi and Others
Rajasthan High Court · (1980) WLN 171
Transfer of Property Act, 1882 — Section 106
High Courts06 May 1980Dismissed
Bhairon and Others Vs Nandram and Others
Rajasthan High Court · (1980) ACJ 513
Motor Vehicles Act, 1939 — Section 96(2)