High Courts03 Sept 1980
Nand Ram Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 336
Criminal Procedure Code, 1973 (CrPC) — Section 360Electricity Act, 1910 — Section 39, 44, 50Penal Code, 1860 (IPC) — Section 323, 325, 333, 342, 378
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 5 of 15
High Courts03 Sept 1980Dismissed
Mutha Parasmal Jain and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1981 Raj 139
Essential Commodities Act, 1955 — Section 3, 3(2), 3(3), 3(3C)
High Courts03 Sept 1980Allowed
Ranchoredass Vs Malookchand
Rajasthan High Court · (1980) WLN 580
Rajasthan Money Lenders Act, 1963 — Section 22, 23
High Courts03 Sept 1980Dismissed
State of Rajasthan and Others Vs Bherulal
Rajasthan High Court · (1980) WLN 588
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Sept 1980
Akal Raj Mehta Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 345
Rajasthan Co-operative Societies Act, 1965 — Section 128, 34(7), 36
High Courts30 Aug 1980
Bal Mukand Arora and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 95
Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 15, 9Rajasthan Minor Mineral Concession Rules, 1977 — Rule 17, 18, 3
High Courts29 Aug 1980Dismissed
Deviram Vs Election Tribunal Gangapur and Khuda Bux
Rajasthan High Court · (1980) RLW 625 : (1980) WLN 628
High Courts27 Aug 1980
COMMISSIONER OF EXPENDITURE TAX Vs GOPI CHAND B. THOLIA.
Rajasthan High Court · (1980) 18 CTR 330 : (1980) RLW 457 : (1980) WLN 630
Expenditure Tax Act, 1957 — Section 15(5), 19
High Courts27 Aug 1980
Joraram Vs Smt. Mohini and Others
Rajasthan High Court · (1980) WLN 320
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Aug 1980Allowed
Harphool Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 8
Evidence Act, 1872 — Section 115
High Courts22 Aug 1980Dismissed
Rewat Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 594
Constitution of India, 1950 — Article 14, 16
High Courts22 Aug 1980Dismissed
Peerulal Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 354
Constitution of India, 1950 — Article 14, 19
High Courts21 Aug 1980Allowed
Gordhan Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 330
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 173, 190, 191Penal Code, 1860 (IPC) — Section 323, 376, 504
High Courts20 Aug 1980Dismissed
Anoop Kumar and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 362
High Courts20 Aug 1980Dismissed
Ashok Dev Vs Bishan Swarup
Rajasthan High Court · (1980) WLN 332
Criminal Procedure Code, 1973 (CrPC) — Section 190, 397, 401, 482Penal Code, 1860 (IPC) — Section 427, 448
High Courts20 Aug 1980Dismissed
Radhey Shyam Vs Labour Inspector Jodhpur
Rajasthan High Court · (1980) RLW 533 : (1980) WLN 430
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 20
High Courts19 Aug 1980
Kanhaiyalal Vs Commissioner of Income Tax
Rajasthan High Court · (1982) 136 ITR 243
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 147, 147(1)
High Courts14 Aug 1980
Commercial Taxes Officer (Revisions) Vs Virendra Kumar Raj Kumar and Another
Rajasthan High Court · (1981) 48 STC 465
Rajasthan Sales Tax Act, 1954 — Section 16(1)(e)
High Courts14 Aug 1980
Jodhan Real Estate Development Company Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 535
Constitution of India, 1950 — Article 14
High Courts12 Aug 1980
State of Rajasthan Vs Laxman Singh and Another
Rajasthan High Court · (1981) CriLJ 370 : (1980) RLW 495 : (1980) WLN 433
Criminal Procedure Code, 1973 (CrPC) — Section 190