High Courts24 Sept 1980Dismissed
Syed Gulam Hussain Vs RTA and Others
Rajasthan High Court · (1980) WLN 500
Motor Vehicles Act, 1988 — Section 68D(3), 68F(1A), 68F(1D)
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 4 of 15
High Courts22 Sept 1980Dismissed
Heera Lal and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1981) RLW 538 : (1981) WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 397, 482
High Courts19 Sept 1980Allowed
Babulal Vs The State Rajasthan and Another
Rajasthan High Court · (1980) WLN 562
Constitution of India, 1950 — Article 226, 229
High Courts18 Sept 1980
Birla Jute Manufacturing Co. Ltd. Vs The Regional Transport Officer and Taxation Officer and Another
Rajasthan High Court · (1980) WLN 375
Motor Vehicles Act, 1988 — Section 2(18), 22
High Courts16 Sept 1980
Ramchandra Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 507
Constitution of India, 1950 — Article 19, 226, 32
High Courts15 Sept 1980Dismissed
Narendra Singh Shekhawat Vs S.T.A.T., Jaipur and Others
Rajasthan High Court · AIR 1981 Raj 93 : (1980) RLW 640
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64A
High Courts12 Sept 1980Allowed
Executive Engineer, 19th Div. R.C.P. Vs Heera Ram
Rajasthan High Court · (1980) RLW 412
Workmens Compensation Act, 1923 — Section 3, 3(1), 30, 4, 4(1)
High Courts11 Sept 1980Dismissed
Ganpatdas Vs Kanaram and Another
Rajasthan High Court · (1979) WLN 451
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Sept 1980Allowed
Malsingh Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 428
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 30, 302
High Courts10 Sept 1980Allowed
Kundanlal Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 342
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Sept 1980Dismissed
Prem Raj Vs Jeth Mal and Others
Rajasthan High Court · (1980) WLN 424
High Courts08 Sept 1980Dismissed
Mangilal Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 406
Criminal Procedure Code, 1973 (CrPC) — Section 378Police Act, 1861 — Section 29
High Courts08 Sept 1980
State of Rajasthan Vs Mahavir Singh and Others
Rajasthan High Court · (1981) RLW 146 : (1980) WLN 472
Criminal Procedure Code, 1973 (CrPC) — Section 27, 395, 484, 5General Clauses Act, 1897 — Section 8Penal Code, 1860 (IPC) — Section 302, 364
High Courts06 Sept 1980Dismissed
Uma Shanker and Another Vs The State and Others
Rajasthan High Court · (1980) WLN 372
Constitution of India, 1950 — Article 226, 227, 31
High Courts06 Sept 1980Allowed
Jogeshwar Vs The State of Rajasthan
Rajasthan High Court · (1980) RLW 535 : (1980) WLN 444
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 439, 46Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Sept 1980
Krishna Kumar Sharma Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 323
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 420
High Courts05 Sept 1980
Darshan Singh Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 409
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts04 Sept 1980Allowed
Rampal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 121 : (1980) RLW 395
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 174, 175, 176, 177, 178
High Courts04 Sept 1980Allowed
Duleh Singh Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 334
Penal Code, 1860 (IPC) — Section 354, 376, 511