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Rajasthan High Court judgments, 1980

291 judgments · page 2 of 15

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High Courts05 Dec 1980Dismissed

Parasmal and Others Vs Balehraj and Others

Rajasthan High Court · (1980) WLN 527

Evidence Act, 1872 — Section 32
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High Courts02 Dec 1980

Prakash Chandra Agarwal Vs Amar Singh

Rajasthan High Court · (1982) CriLJ 40 : (1981) RLW 137

Contempt of Courts Act, 1971 — Section 15Penal Code, 1860 (IPC) — Section 366
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High Courts28 Nov 1980Dismissed

Nathmal Vs Mahesh Kumar and Others

Rajasthan High Court · AIR 1981 Raj 89 : (1981) RLW 310

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts28 Nov 1980Allowed

Suraj and Others Vs The State of Rajasthan

Rajasthan High Court · (1980) WLN 567

Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 20, 20(3)
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High Courts24 Nov 1980Allowed

Smt. Rukmani and Others Vs Ramanlal and Others

Rajasthan High Court · (1980) WLN 496

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102
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High Courts21 Nov 1980Dismissed

Satya Narayan Vs State Transport Appellate Tribunal and Others

Rajasthan High Court · (1980) WLN 571

Constitution of India, 1950 — Article 226
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High Courts18 Nov 1980

Balbir Singh Vs Smt. Swaran Kanta

Rajasthan High Court · AIR 1981 Raj 266 : (1980) RLW 654

Hindu Marriage Act, 1955 — Section 24, 25(1)
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High Courts14 Nov 1980

Singhvi and Co. Vs Dharmilal

Rajasthan High Court · (1980) WLN 466

Civil Procedure Code, 1908 (CPC) — Section 34Sales of Goods Act, 1930 — Section 61
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High Courts13 Nov 1980Allowed

Pyarelal Baluram Agarwal, Stone Quarry Owners Vs The Administrator Municipal Board and Another

Rajasthan High Court · (1980) WLN 556

Constitution of India, 1950 — Article 226
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High Courts12 Nov 1980Allowed

Chandra and Co. Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1981 Raj 217 : (1981) RLW 19

Constitution of India, 1950 — Article 226Limitation (Amendment) Act, 1859 — Section 15, 17Rajasthan Land Revenue Act, 1956 — Section 91
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High Courts11 Nov 1980Dismissed

Municipal Board Vs Ganpat Lal

Rajasthan High Court · (1980) WLN 394

Income Tax Act, 1961 — Section 271Limitation Act, 1963 — Section 15
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High Courts11 Nov 1980Allowed

Himalayan Rasayan Private Limited Vs Maharashtra Electricity Board

Rajasthan High Court · AIR 1981 Raj 239 : (1980) WLN 622

Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24(e), 38
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High Courts11 Nov 1980Dismissed

Shri N.D. Mantri Vs Smt. Kamla Mantri

Rajasthan High Court · (1980) WLN 584

Divorce Act, 1869 — Section 10, 18, 19, 3, 7Hindu Marriage Act, 1955 — Section 10, 13, 19, 28
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High Courts06 Nov 1980Allowed

Mahendra Singh Vs Secretary Local Self Government

Rajasthan High Court · (1980) WLN 457

Constitution of India, 1950 — Article 311
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High Courts01 Nov 1980Dismissed

Rajeshwar Singh Vs The Sub-Divisional Officer and Others

Rajasthan High Court · (1980) WLN 592

Constitution of India, 1950 — Article 226, 227, 39
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High Courts30 Oct 1980Allowed

Mahavir Prasad Jain Vs The State of Rajasthan and Others

Rajasthan High Court · (1980) WLN 417

Constitution of India, 1950 — Article 226
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High Courts27 Oct 1980

Kota Steel Re-Rolling Mills Pvt. Ltd. Vs Commercial Taxes Officer and Others

Rajasthan High Court · (1982) 49 STC 80

Central Sales Tax Act, 1956 — Section 14, 15
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High Courts24 Oct 1980Dismissed

Kulwant Singh Vs Regional Transport Authority Udaipur Region and Others

Rajasthan High Court · (1980) WLN 398

Constitution of India, 1950 — Article 226
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High Courts24 Oct 1980

Umed Singh Rathore Vs State of Rajasthan and Another

Rajasthan High Court · (1981) CriLJ 986

Constitution of India, 1950 — Article 226
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High Courts23 Oct 1980Dismissed

Dalu Singh Vs STAT and Others

Rajasthan High Court · (1980) WLN 531

Constitution of India, 1950 — Article 226
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