High Courts04 Apr 1980
Udaipur Cotton Mills Vs Suti Mill Mazdoor Union and Others
Rajasthan High Court · (1981) 2 LLJ 19 : (1980) WLN 369
Industrial Disputes Act, 1947 — Section 18, 2
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 9 of 15
High Courts03 Apr 1980Dismissed
Ghewar Chand and Others Vs Gaj Singh and Others
Rajasthan High Court · AIR 1980 Raj 202 : (1980) WLN 373
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 115Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 11
High Courts02 Apr 1980
Smt. Phin Kaur Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (1980) WLN 185
Constitution of India, 1950 — Article 226Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16
High Courts02 Apr 1980
State of Rajasthan and Others Vs Smt. Gayatri Devi and Others
Rajasthan High Court · AIR 1980 Raj 193
Constitution of India, 1950 — Article 14, 19(1), 31B
High Courts01 Apr 1980Dismissed
The Union of India (UOI) Vs Smt. Kamla Devi
Rajasthan High Court · (1980) WLN 111
Employees Compensation Act, 1923 — Section 30
High Courts31 Mar 1980Dismissed
State of Rajasthan and Others Vs Maqbool Ahmed
Rajasthan High Court · (1980) WLN 283
Constitution of India, 1950 — Article 14, 16
High Courts28 Mar 1980
State of Rajasthan Vs Mangilal and Others
Rajasthan High Court · (1980) RLW 159 : (1980) WLN 452
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 307
High Courts28 Mar 1980Allowed
Kirpal Singh Vs Mst. Kartaro and Others
Rajasthan High Court · AIR 1980 Raj 212 : (1982) RLW 284 : (1980) WLN 411
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5Evidence Act, 1872 — Section 64, 65Rajasthan High Court Ordinance, 1949 — Section 18
High Courts27 Mar 1980Allowed
Jaipur Finance and Dairy Product (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1981) 5 TAXMAN 87
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 256(2)Limitation Act, 1963 — Section 5
High Courts27 Mar 1980
Jaipur Finance and Dairy Product P. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 125 ITR 404
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 256
High Courts27 Mar 1980Dismissed
State of Rajasthan Vs Mahendra Singh and Others
Rajasthan High Court · (1980) WLN 163
Penal Code, 1860 (IPC) — Section 147, 149, 157, 304, 323Probation of Offenders Act, 1958 — Section 6
High Courts26 Mar 1980Dismissed
Bhojraj and Co. Vs S.T.A.T. and Others
Rajasthan High Court · (1980) WLN 272
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 1980
Controller of Estate Duty Vs Late Harisinghji (through accountable person Raja Pratap Singhji)
Rajasthan High Court · (1980) 126 ITR 438
Estate Duty Act, 1953 — Section 5Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 27Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 37D
High Courts26 Mar 1980
Ishwar Singh Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 268
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 366, 376
High Courts21 Mar 1980Dismissed
Prem Pal Singh and Others Vs Phool Singh and Another
Rajasthan High Court · (1980) WLN 483
Advocates Act, 1961 — Section 37, 38Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 165, 188, 196, 198, 199
High Courts20 Mar 1980
Jaipur Mineral Development Syndicate Vs Commissioner of Income Tax
Rajasthan High Court · (1981) 127 ITR 33 : (1980) RLW 341
Income Tax Act, 1922 — Section 4
High Courts19 Mar 1980Allowed
Sukhmel Singh Bhika and Mohan Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 107
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 366, 451
High Courts18 Mar 1980Allowed
Ram Bilas Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 90
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts17 Mar 1980
Shiv Steel Works and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1982) 10 ELT 373 : (1980) WLN 237
Central Excise Rules, 1944 — Rule 10, 11, 173J, 9Central Excises and Salt Act, 1944 — Section 40, 40(2)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Mar 1980Dismissed
Sawa and Shankerlal Vs Ganpatram Deceased through Pratapnarain and Others
Rajasthan High Court · (1980) WLN 292
Evidence Act, 1872 — Section 35, 73