High Courts12 Feb 1980
Hemandass Dhanrajmal Vs Commissioner of Income Tax
Rajasthan High Court · (1980) RLW 127 : (1980) WLN 70
Income Tax Act, 1961 — Section 185, 256(1), 256(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 12 of 15
High Courts12 Feb 1980
HEMANDASS DHANRAJMAL Vs COMMISSIONER OF Income Tax, RAJASTHAN-II.
Rajasthan High Court · (1981) 132 ITR 369
Income Tax Act, 1961 — Section 185, 256Partnership Act, 1932 — Section 4
High Courts11 Feb 1980Dismissed
Municipal Committee Vs Kalu Lal and Others
Rajasthan High Court · (1980) RLW 102 : (1980) WLN 79
General Clauses Act, 1897 — Section 24, 31, 6
High Courts09 Feb 1980
Umed Singh Vs Bahadur Singh and Others
Rajasthan High Court · (1980) WLN 276
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 13, 15
High Courts08 Feb 1980Dismissed
Gopiram and Ajandas Vs The State of Rajasthan
Rajasthan High Court · (1980) RLW 96 : (1980) WLN 83
Evidence Act, 1872 — Section 3, 45, 47, 73Penal Code, 1860 (IPC) — Section 417, 471
High Courts07 Feb 1980Allowed
Padmaram Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 34
Penal Code, 1860 (IPC) — Section 323, 325, 393
High Courts07 Feb 1980Dismissed
Kamji and Others Vs The State of Raj. and Others
Rajasthan High Court · (1980) WLN 90
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 1980Dismissed
Ghisulal Vs Hazi Mohammed and Others
Rajasthan High Court · AIR 1981 Raj 58
Negotiable Instruments Act, 1881 (NI) — Section 27, 28
High Courts07 Feb 1980Allowed
Ghisu Lal Vs Hazi Mohammed and Others
Rajasthan High Court · (1980) WLN 96
Civil Procedure Code, 1908 (CPC) — Section 100, 35A
High Courts05 Feb 1980Dismissed
Sukhdeo Singh and Others Vs Sukhdeo Singh and Others
Rajasthan High Court · (1980) WLN 212
Constitution of India, 1950 — Article 133, 31
High Courts04 Feb 1980Allowed
Kailash Industrial Mills Vs Shanti Swarup and Others
Rajasthan High Court · AIR 1981 Raj 61 : (1980) RLW 262 : (1980) WLN 45
Rajasthan General Clauses Act, 1955 — Section 11Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts04 Feb 1980
State of Rajasthan Vs Hans Raj and Others
Rajasthan High Court · (1980) RLW 64 : (1980) 46 STC 19 : (1980) WLN 61
Rajasthan Sales Tax Act, 1994 — Section 2(ccc), 3(1), 6
High Courts02 Feb 1980Dismissed
Umaram Vs Revenue Appellate Authority and Others
Rajasthan High Court · (1980) WLN 74
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts02 Feb 1980Dismissed
Madhupuri Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (1980) WLN 21
Rajasthan Tenancy Act, 1955 — Section 188
High Courts02 Feb 1980Allowed
Assistant Commercial Taxes Officer Vs Rajasthan Chemical Corporation
Rajasthan High Court · (1980) RLW 151 : (1980) 46 STC 399 : (1980) WLN 342
Rajasthan Sales Tax Act, 1954 — Section 15(1), 15(2)(b)
High Courts02 Feb 1980
Gandharb Sain Vs Additional District Development Officer, Sriganganagar and Others
Rajasthan High Court · AIR 1980 Raj 229 : (1980) WLN 226
Constitution of India, 1950 — Article 245Rajasthan Panchayat Act, 1953 — Section 17(2)Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 12, 12(4)
High Courts02 Feb 1980
Commissioner of Income Tax Vs Thakur Sajjan Singh
Rajasthan High Court · (1980) 123 ITR 881 : (1980) WLN 224
Income Tax Act, 1961 — Section 256(2)Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 26(2)
High Courts02 Feb 1980Allowed
Madan Raj Dhariwal Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 128
Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts02 Feb 1980Dismissed
Mehta Motilal and Co. Vs The Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 361
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 2, 3
High Courts02 Feb 1980Dismissed
Bhootaram Vs State and Others
Rajasthan High Court · (1980) WLN 82(1)
Constitution of India, 1950 — Article 311