High Courts05 Sept 1975

Shankar Lal Vs Prem Sagar

Rajasthan High Court · (1976) CriLJ 662 : (1975) RLW 382 : (1975) WLN 476

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 379, 411
High Courts05 Sept 1975Dismissed

Kalulal and Others Vs Shri Mannalal and Others

Rajasthan High Court · AIR 1976 Raj 108 : (1975) RLW 483 : (1975) WLN 731

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 8, 100Rajasthan Land Acquisition Act, 1953 — Section 4, 6Specific Relief Act, 1963 — Section 6
High Courts27 Aug 1975

Santal Vs The State of Rajasthan

Rajasthan High Court · (1975) RLW 350 : (1975) 8 WLN 513

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Penal Code, 1860 (IPC) — Section 270, 279, 304, 304A, 337
High Courts26 Aug 1975Allowed

Ramjeewan Vs Chand Mohammed

Rajasthan High Court · AIR 1976 Raj 65 : (1975) RLW 408 : (1975) WLN 423

Civil Procedure Code, 1908 (CPC) — Section 153Limitation Act, 1963 — Section 5