High Courts29 Oct 1975Allowed
Bhagwana Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 539
Constitution of India, 1950 — Article 7Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 392, 393, 395, 396, 397
COURT ARCHIVE
Rajasthan High Court judgments, 1975
286 judgments · page 3 of 15
High Courts29 Oct 1975Allowed
Vijaysingh Vs State of Rajasthan
Rajasthan High Court · (1975) RLW 477 : (1975) 8 WLN 674
Penal Code, 1860 (IPC) — Section 109, 302
High Courts27 Oct 1975Dismissed
Khushal Dass Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 157
Motor Vehicles Act, 1939 — Section 68D(2), 68D(3), 68E, 68E(1), 68E(2)
High Courts25 Oct 1975
Sampatraj Vs Bhagwatilal and Another
Rajasthan High Court · AIR 1976 Raj 160 : (1975) RLW 496 : (1975) WLN 517
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts24 Oct 1975Dismissed
State of Rajasthan Vs Neti
Rajasthan High Court · (1975) WLN 413
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16
High Courts24 Oct 1975Allowed
State of Rajasthan Vs Topan Das
Rajasthan High Court · (1975) WLN 459
Drugs and Cosmetics Act, 1940 — Section 27
High Courts24 Oct 1975
Rajasthan Canal Project Vs Rajasthan Canal Rastriya Mazdoor Union and Another
Rajasthan High Court · (1976) 2 LLJ 25 : (1975) WLN 679
Industrial Disputes Act, 1947 — Section 25F
High Courts24 Oct 1975Dismissed
Gurmej Singh Vs Jasbir Kaur
Rajasthan High Court · (1975) WLN 456
Hindu Marriage Act, 1955 — Section 23, 9
High Courts23 Oct 1975Allowed
Municipal Council Vs Bhulu Ram
Rajasthan High Court · (1975) WLN 415
Prevention of Food Adulteration Act, 1954 — Section 10, 16
High Courts23 Oct 1975Dismissed
Madan Lal Vs The State Transport Appellate Tribunal
Rajasthan High Court · (1975) 8 WLN 806
Constitution of India, 1950 — Article 228
High Courts22 Oct 1975Dismissed
Keshavlal Ramesh Chandra Vs Rikhab Chand
Rajasthan High Court · (1975) WLN 440
Sales of Goods Act, 1930 — Section 31, 61
High Courts22 Oct 1975Allowed
Municipal Council Vs Noor Khan
Rajasthan High Court · (1975) WLN 426
Prevention of Food Adulteration Act, 1954 — Section 13
High Courts22 Oct 1975Allowed
State Vs Rama
Rajasthan High Court · (1975) WLN 452
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts22 Oct 1975Dismissed
Jhumar Lal Vs Hansraj and Another
Rajasthan High Court · AIR 1976 Raj 128 : (1975) RLW 502 : (1975) WLN 670
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts21 Oct 1975Dismissed
Gopal Vs State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 994
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 330, 363Probation of Offenders Act, 1958 — Section 4
High Courts21 Oct 1975Dismissed
Khilli Ram Vs The State
Rajasthan High Court · (1975) WLN 418
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 161, 182
High Courts20 Oct 1975Dismissed
Chaturbhuj and Others Vs Ramjeevan
Rajasthan High Court · AIR 1976 Raj 162 : (1975) WLN 476
Easements Act, 1882 — Section 23, 45
High Courts17 Oct 1975Allowed
Kundan Lal Vs Hanuman Das
Rajasthan High Court · (1975) WLN 434
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts17 Oct 1975Allowed
Gafoor Vs Regional Transport Authority, Jaipur Region and Others
Rajasthan High Court · AIR 1976 Raj 166 : (1975) WLN 700
Motor Vehicles Act, 1939 — Section 62, 62(1)
High Courts17 Oct 1975
K. Haqiquatullah Khan Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 528
Press and Registration of Books Act, 1867 — Section 11A, 16A, 8B, 8C