High Courts08 Aug 1975Dismissed
Ram Chand Vs Union of India (UOI)
Rajasthan High Court · (1975) RLW 392 : (1975) WLN 340
COURT ARCHIVE
Rajasthan High Court judgments, 1975
286 judgments · page 7 of 15
High Courts08 Aug 1975Dismissed
Ramsharan and Another Vs Ramavtar and Others
Rajasthan High Court · AIR 1976 Raj 32 : (1975) WLN 491
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 15
High Courts07 Aug 1975
Maganmal and Another Vs Ujjanmal and Others
Rajasthan High Court · (1975) WLN 486
Evidence Act, 1872 — Section 90Transfer of Property Act, 1882 — Section 54
High Courts05 Aug 1975Dismissed
Satya Narain Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 320
High Courts04 Aug 1975Dismissed
Mishri Lal Nagar Vs Smt. Prem Kumars Bhatyani
Rajasthan High Court · (1975) WLN 290
Constitution of India, 1950 — Article 227
High Courts04 Aug 1975
Adiya and Another Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 324
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 307, 325, 326, 384, 511
High Courts04 Aug 1975Dismissed
Ramswaroop Agarwal Vs The University of Rajasthan
Rajasthan High Court · (1975) WLN 313
High Courts04 Aug 1975Allowed
Hazarilal Vs Nagar Parishad
Rajasthan High Court · AIR 1976 Raj 91 : (1975) RLW 561 : (1975) WLN 563
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, Order 41 Rule 27Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14(1), 20(1A)Evidence Act, 1872 — Section 114, 13, 43
High Courts01 Aug 1975Allowed
Ram Singh Vs State
Rajasthan High Court · (1975) 8 WLN 596
Penal Code, 1860 (IPC) — Section 181, 302, 325, 326, 34
High Courts30 Jul 1975Dismissed
Bhoor Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1975) RLW 595 : (1975) 8 WLN 706
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts30 Jul 1975
Arjun Singh Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 217 : (1975) WLN 386
Constitution of India, 1950 — Article 14, 15, 16, 359(1)
High Courts30 Jul 1975Dismissed
Girdharsingh and Another Vs Gokul and Others
Rajasthan High Court · AIR 1976 Raj 10 : (1975) RLW 299 : (1975) WLN 337
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Easements Act, 1882 — Section 15
High Courts30 Jul 1975Dismissed
Anand Ram Vs Rajaldass
Rajasthan High Court · (1975) WLN 274
Penal Code, 1860 (IPC) — Section 352, 504, 506
High Courts28 Jul 1975Partly Allowed
Satyanarain Vs Bajranglal
Rajasthan High Court · AIR 1976 Raj 211 : (1976) RLW 237
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4, 115
High Courts28 Jul 1975Dismissed
Nand Kishore and Another Vs Prabhu Narain and Others
Rajasthan High Court · AIR 1976 Raj 20 : (1976) RLW 169 : (1975) WLN 814
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 63, 100, 101, 21Specific Relief Act, 1963 — Section 34Suits Valuation Act, 1887 — Section 11, 11(1), 11(2)
High Courts28 Jul 1975Dismissed
Nandlal and Others Vs Kesarlal and Others
Rajasthan High Court · AIR 1975 Raj 226 : (1975) RLW 295 : (1975) WLN 613
High Courts23 Jul 1975
Chhagan Vs State
Rajasthan High Court · (1976) CriLJ 671 : (1975) RLW 360 : (1975) WLN 479
Criminal Procedure Code, 1973 (CrPC) — Section 288Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 84
High Courts22 Jul 1975
State of Rajasthan Vs Jagdish Chandra
Rajasthan High Court · (1975) RLW 442 : (1975) WLN 284
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Jul 1975Allowed
Balakdas Vs Shivnarain and Another
Rajasthan High Court · (1975) WLN 267