High Courts15 Apr 1975Dismissed
Kanhaiya Lal Vs Hari Narayan
Rajasthan High Court · (1975) WLN 244
Limitation Act, 1963 — Section 10, 18
COURT ARCHIVE
Rajasthan High Court judgments, 1975
286 judgments · page 10 of 15
High Courts14 Apr 1975Allowed
Executive Engnieer R.C.P. Central Workshop Division (State of Rajasthan) Vs Smt. Veera
Rajasthan High Court · (1975) RLW 159 : (1975) RLW 161 : (1975) 8 WLN 151
Employees Compensation Act, 1923 — Section 3
High Courts11 Apr 1975Allowed
The State of Rajasthan and Another Vs Puralal
Rajasthan High Court · (1975) WLN 204
High Courts10 Apr 1975Dismissed
Ganesh Mal Vs Magan Raj
Rajasthan High Court · (1975) RLW 312 : (1975) 8 WLN 146
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts09 Apr 1975Dismissed
Parmeshwar Sarup Vs Smt. Madhu
Rajasthan High Court · (1975) WLN 121
Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts09 Apr 1975Partly Allowed
Utsav Lal Gupta Vs Firm Mohan Brothers and Others
Rajasthan High Court · AIR 1975 Raj 236 : (1975) RLW 251 : (1975) WLN 154
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 115Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts09 Apr 1975Allowed
The State Vs Kamal Singh
Rajasthan High Court · (1975) WLN 180
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468
High Courts08 Apr 1975Dismissed
Kalu Ram and Others Vs Jagdeo Das and Another
Rajasthan High Court · (1975) WLN 173
Rajasthan Public Trusts Act, 1959 — Section 29, 73
High Courts08 Apr 1975Dismissed
Jaichand Lal Vs Ramjilal and Others
Rajasthan High Court · (1975) RLW 248 : (1975) 8 WLN 162
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 219
High Courts07 Apr 1975Dismissed
Ram Pal Vs Kalu alias Ramdeo
Rajasthan High Court · (1975) WLN 182
Succession Act, 1925 — Section 213, 370
High Courts07 Apr 1975
State of Rajasthan Vs Bhanwaru Khan and Others
Rajasthan High Court · (1975) CriLJ 1981 : (1975) RLW 516 : (1975) WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 107, 167, 173, 309, 344Penal Code, 1860 (IPC) — Section 325
High Courts07 Apr 1975Dismissed
Rana Takhatsingh Vs Board of Revenue and Others
Rajasthan High Court · AIR 1975 Raj 239 : (1975) RLW 212 : (1975) WLN 123
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 37
High Courts07 Apr 1975Dismissed
Bhawani Shanker Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 208
High Courts05 Apr 1975
Mohammed Yusuf Khan Vs Mst. Zarina
Rajasthan High Court · (1975) RLW 222 : (1975) 8 WLN 238
Criminal Procedure Code, 1973 (CrPC) — Section 488(3)
High Courts05 Apr 1975Dismissed
Parbhati Lal Vs Additional District Development Officer and Others
Rajasthan High Court · (1975) WLN 166
Constitution of India, 1950 — Article 226
High Courts03 Apr 1975
Kandhari Babu Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1975 Raj 203 : (1975) RLW 176 : (1975) WLN 305
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47
High Courts02 Apr 1975
Laxman Vs The State of Rajasthan
Rajasthan High Court · (1975) RLW 154 : (1975) 8 WLN 243
Penal Code, 1860 (IPC) — Section 300, 302, 304, 309
High Courts02 Apr 1975
Kalyan, Daulatram and Sukhpal Vs The State
Rajasthan High Court · (1975) WLN 160
Criminal Procedure Code, 1973 (CrPC) — Section 287, 342Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302, 321, 324, 34
High Courts02 Apr 1975Dismissed
Bhagwat Swaroop Vs Ramchandra and Others
Rajasthan High Court · (1975) WLN 107
Penal Code, 1860 (IPC) — Section 323, 504