High Courts28 Feb 1975Allowed

Shambhusingh Vs The State

Rajasthan High Court · (1975) WLN 139

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts24 Feb 1975Dismissed

Kunj Behari Vs Acharya Hari and Another

Rajasthan High Court · AIR 1975 Raj 138 : (1975) RLW 85 : (1975) WLN 41

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6)Transfer of Property Act, 1882 — Section 106
High Courts14 Feb 1975Partly Allowed

Jorawar Mal Vs Gyan Chand

Rajasthan High Court · AIR 1975 Raj 144 : (1975) RLW 143 : (1975) WLN 104

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 141Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
High Courts10 Feb 1975

Smt. Anchi Vs Balu Ram

Rajasthan High Court · (1975) CriLJ 1991 : (1975) RLW 80 : (1975) WLN 26

Criminal Procedure Code, 1973 (CrPC) — Section 145Oaths Act, 1969 — Section 7
High Courts10 Feb 1975Dismissed

Hari Ram Vs Lajpat Bhan

Rajasthan High Court · AIR 1975 Raj 190 : (1975) WLN 224

Control of Rent and Eviction Act — Section 19ATransfer of Property Act, 1882 — Section 105, 108