High Courts16 Jan 1975Allowed
Dr. Umrao Mal Mathur Vs The State of Rajasthan
Rajasthan High Court · (1975) RLW 552 : (1975) 8 WLN 383
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Rajasthan High Court judgments, 1975
286 judgments · page 14 of 15
High Courts16 Jan 1975
Anand Singh Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 514
Civil Procedure Code, 1908 (CPC) — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 187, 197, 482Electricity (Supply) Act, 1948 — Section 56, 81, 82
High Courts16 Jan 1975Allowed
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 56
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 373, 411
High Courts15 Jan 1975Allowed
Heera Lal Dungarpuria Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 37
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 224, 225, 226
High Courts15 Jan 1975Allowed
Rajendra Kumar Vs Jamna Das
Rajasthan High Court · (1975) RLW 64 : (1975) 8 WLN 15
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(4)
High Courts15 Jan 1975Allowed
Possa Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 56 : (1975) 8 WLN 22
Constitution of India, 1950 — Article 226, 311
High Courts15 Jan 1975Allowed
Ram Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 30
Constitution of India, 1950 — Article 226
High Courts14 Jan 1975Dismissed
Mohar Singh Vs Kanchan and Others
Rajasthan High Court · (1975) WLN 7
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts10 Jan 1975Dismissed
Thakur Umaid Singh Vs Board of Revenue for Raj. and Others
Rajasthan High Court · (1975) WLN 9
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2Rajasthan Tenancy Act, 1955 — Section 183, 187
High Courts10 Jan 1975Allowed
Kulin Kant and Ibrahim Ali Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 16
Constitution of India, 1950 — Article 14, 16States Reorganisation Act, 1956 — Section 115
High Courts09 Jan 1975
Bakhtawarsingh and Another Vs The State
Rajasthan High Court · (1975) CriLJ 968 : (1975) WLN 1
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 307, 308, 97
High Courts09 Jan 1975Dismissed
Brij Vallabh Vs Smt. Sumitra
Rajasthan High Court · AIR 1975 Raj 125 : (1975) RLW 53
Hindu Marriage Act, 1955 — Section 11, 12
High Courts09 Jan 1975Dismissed
Fatehlal Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 229
Constitution of India, 1950 — Article 226
High Courts09 Jan 1975
Hari Shanker Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (1975) 8 WLN 100
Constitution of India, 1950 — Article 311
High Courts06 Jan 1975
Puran Chand Vs S.T.A.T. and Others
Rajasthan High Court · (1975) WLN 55
Motor Vehicles Act, 1988 — Section 47
High Courts06 Jan 1975Allowed
Sohan Roop Rai Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 1
Constitution of India, 1950 — Article 226
High Courts03 Jan 1975Allowed
Mohan Lal Tiwari Vs Panchayat Samiti Bhadra and Others
Rajasthan High Court · (1975) WLN 33
Constitution of India, 1950 — Article 311
High Courts03 Jan 1975Dismissed
Shri Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1975) WLN 11
Constitution of India, 1950 — Article 309
High Courts03 Jan 1975Allowed
F.C. Puri Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 22
Constitution of India, 1950 — Article 14, 16, 226, 309, 4
High Courts03 Jan 1975Allowed
Manoharlal Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 232
Constitution of India, 1950 — Article 226