High Courts20 Jan 1973Dismissed
Rahim Bux Vs Illahi Bux and Another
Rajasthan High Court · AIR 1973 Raj 294 : (1973) RLW 493 : (1973) WLN 207
Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 49
COURT ARCHIVE
Rajasthan High Court judgments, 1973
171 judgments · page 9 of 9
High Courts19 Jan 1973Dismissed
Janki Vallabh Vs Moolchand and Others
Rajasthan High Court · AIR 1974 Raj 168 : (1973) RLW 248 : (1973) WLN 38
Civil Procedure Code, 1908 (CPC) — Section 11, 51
High Courts18 Jan 1973Dismissed
Ladulal and Another Vs Mahendra Kumar and Another
Rajasthan High Court · AIR 1973 Raj 238 : (1973) WLN 3
Succession Act, 1925 — Section 299
High Courts18 Jan 1973Allowed
Smt. Ramniwasi Vs Madanlal
Rajasthan High Court · AIR 1973 Raj 295 : (1973) RLW 519 : (1973) WLN 65
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts15 Jan 1973
Ramjilal and Others Vs Jawahar and Others
Rajasthan High Court · (1974) CriLJ 726 : (1973) RLW 242 : (1973) WLN 44
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts12 Jan 1973Allowed
Works Manager, Northern Railway Workshop Vs Mathuradas, Painter
Rajasthan High Court · (1973) 6 WLN 25
Constitution of India, 1950 — Article 309, 311, 372Payment of Wages (Amendment) Act, 2005 — Section 7Payment of Wages Act, 1936 — Section 15, 16, 7
High Courts09 Jan 1973Allowed
Permanand and Others Vs Abdul Kadir and Another
Rajasthan High Court · AIR 1973 Raj 303 : (1973) RLW 240 : (1973) WLN 36
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts09 Jan 1973Dismissed
Khubilal Vs Power House Karamchari Girah Nirman Sahkari Samiti
Rajasthan High Court · (1973) RLW 228 : (1973) 6 WLN 6
Rajasthan Co-operative Societies Act, 1965 — Section 137, 75
High Courts09 Jan 1973
Thakur Gopal Singh Vs Commissioner of Wealth-tax Commissioner of Gift-tax Vs Thakur Gopal Singh
Rajasthan High Court · (1975) 99 ITR 354 : (1973) RLW 231 : (1973) WLN 14
Gift Tax Act, 1958 — Section 23, 4Wealth Tax Act, 1957 — Section 4, 4(6)
High Courts04 Jan 1973Dismissed
State of Rajasthan Vs Sukhdeo Singh and Others
Rajasthan High Court · (1973) 6 WLN 1
Stamp Act, 1899 — Section 33, 38, 40
High Courts04 Jan 1973Dismissed
Dr. Narpat Singh Gehlot Vs Shri Krishna Kumar and Chandra Lekha
Rajasthan High Court · (1973) 6 WLN 10
Civil Procedure Code, 1908 (CPC) — Section 10, 151Hindu Marriage Act, 1955 — Section 10, 18, 20, 23, 6