High Courts17 Apr 1973
Bhoop Singh Vs State and Others
Rajasthan High Court · (1973) RLW 528 : (1973) 6 WLN 298
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 145, 438
COURT ARCHIVE
Rajasthan High Court judgments, 1973
171 judgments · page 6 of 9
High Courts16 Apr 1973Dismissed
Lachhamandas Vs Deep Chand
Rajasthan High Court · AIR 1974 Raj 79 : (1973) RLW 409 : (1973) WLN 281
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 151Evidence Act, 1872 — Section 8
High Courts12 Apr 1973Dismissed
Surajmal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1974 Raj 116 : (1973) RLW 635 : (1973) WLN 598
Constitution of India, 1950 — Article 14, 226Rajasthan Housing Scheme (Land Acquisition) Act, 1960 — Section 4, 6
High Courts10 Apr 1973Dismissed
Rajeshwar Dayal Vs Dhan Kumar
Rajasthan High Court · AIR 1973 Raj 345 : (1973) RLW 368 : (1973) WLN 278
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts10 Apr 1973Dismissed
Commissioner of Income Tax (Central) and Another Vs Official Liquidator, Golcha Properties (Pvt.) Ltd. (In Liquidation) and Another
Rajasthan High Court · (1974) 44 CompCas 445 : (1974) 95 ITR 488 : (1973) RLW 643 : (1973) WLN 567
Companies Act, 1956 — Section 446, 460(4), 530, 530(1)Income Tax Act, 1961 — Section 178, 178(2), 178(3)
High Courts09 Apr 1973
Kailash Chandra Sethia Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1974) 2 LLJ 318 : (1973) RLW 544 : (1973) WLN 389
Constitution of India, 1950 — Article 311
High Courts05 Apr 1973Dismissed
Umrao Mal Vs Heera Lal
Rajasthan High Court · AIR 1973 Raj 337 : (1973) RLW 396 : (1973) WLN 357
Transfer of Property Act, 1882 — Section 106
High Courts05 Apr 1973
COMMISSIONER OF Income Tax Vs RAO RAJA KALYANSINGH.
Rajasthan High Court · (1974) 97 ITR 690 : (1973) WLN 299
Income Tax Act, 1922 — Section 66(2)
High Courts05 Apr 1973
The State Vs Karna and Others
Rajasthan High Court · (1973) CriLJ 1871 : (1973) RLW 487 : (1973) WLN 365
Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Apr 1973Dismissed
Mannalal Vs Radhey Shyam and Another
Rajasthan High Court · AIR 1974 Raj 16 : (1973) RLW 467 : (1973) WLN 264
Transfer of Property Act, 1882 — Section 40, 48
High Courts30 Mar 1973Dismissed
Sankhla Industries Vs Hiralal Pukhraj
Rajasthan High Court · AIR 1973 Raj 306 : (1973) RLW 490 : (1973) WLN 293
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts28 Mar 1973Allowed
Smt. Gulab Bai Vs Ram Pratap
Rajasthan High Court · AIR 1973 Raj 307 : (1973) RLW 416 : (1973) WLN 295
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 20 Rule 6, Order 34 Rule 11, Order 34 Rule 4, 152
High Courts27 Mar 1973
Pannalal and Others Vs Nandlal and Others
Rajasthan High Court · (1973) RLW 418 : (1973) 6 WLN 309
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Mar 1973
Shri Ram Vs The State
Rajasthan High Court · (1973) CriLJ 1443 : (1973) RLW 495 : (1973) WLN 401
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300Probation of Offenders Act, 1958 — Section 4, 6
High Courts23 Mar 1973Dismissed
Lehru Narain Vs Kanhaiyalal
Rajasthan High Court · AIR 1973 Raj 316 : (1973) WLN 263
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34
High Courts23 Mar 1973Dismissed
University of Rajasthan Vs Roshanlal Seth
Rajasthan High Court · (1973) RLW 423 : (1973) 6 WLN 257
Rajasthan University Regulations — Regulation 12
High Courts23 Mar 1973Dismissed
Mirchumal Vs Ramchandra and Another
Rajasthan High Court · AIR 1973 Raj 313 : (1973) RLW 500 : (1973) WLN 214
Civil Procedure Code, 1908 (CPC) — Section 100, 101Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts22 Mar 1973
Ratanlal Vs State and Another
Rajasthan High Court · (1973) RLW 437 : (1973) 6 WLN 225
Rajasthan Land Revenue Act, 1956 — Section 257, 257A, 257B
High Courts21 Mar 1973
State Vs Sardara
Rajasthan High Court · (1974) CriLJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 164, 337, 342, 374, 376Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 367
High Courts21 Mar 1973Partly Allowed
Smt. Padmadevi and Others Vs Gurbakshsingh and Others
Rajasthan High Court · AIR 1973 Raj 317 : (1973) RLW 529 : (1973) WLN 249
Motor Vehicles Act, 1939 — Section 2(19), 31, 96(2), 96(6)