High Courts15 Sept 1961Dismissed
Sita Ram and Another Vs Tarachand
Rajasthan High Court · AIR 1962 Raj 136 : (1962) RLW 194
COURT ARCHIVE
Rajasthan High Court judgments, 1961
68 judgments · page 2 of 4
High Courts11 Sept 1961Allowed
Jaichand Lal Vs Firm Kesrichand Bhanwarlal and Others
Rajasthan High Court · AIR 1962 Raj 88 : (1962) RLW 121
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts07 Sept 1961
Municipal Board Vs Sooraj Mal and Others
Rajasthan High Court · AIR 1962 Raj 169 : (1961) RLW 595
United of Rajasthan Municipalities Ordinance, 1949 — Section 2, 4
High Courts04 Sept 1961
Sarwan and Another Vs Purilal
Rajasthan High Court · (1962) CriLJ 716 : (1961) RLW 631
Penal Code, 1860 (IPC) — Section 188
High Courts01 Sept 1961Dismissed
Nanga Vs Dhannalal and Others
Rajasthan High Court · AIR 1962 Raj 68 : (1961) RLW 653
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 35, 36
High Courts01 Sept 1961
Ramla Vs State
Rajasthan High Court · (1963) CriLJ 387 : (1962) RLW 70
Penal Code, 1860 (IPC) — Section 307, 320, 324, 326
High Courts01 Sept 1961
Government of Rajasthan and Another Vs Sangram Singh and Others
Rajasthan High Court · AIR 1962 Raj 43 : (1961) RLW 664
Bikaner State Limitation Act, 1920 — Article 165General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Article 182, 183
High Courts29 Aug 1961
Abdul Gafoor and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1962 Raj 174 : (1961) CriLJ 426
Motor Vehicles Act, 1939 — Section 42, 43, 43(1), 57, 63
High Courts21 Aug 1961Dismissed
Vastulal Pareek alias Bastilal Vs Official Liquidator, Pareek Commercial Bank Ltd.
Rajasthan High Court · AIR 1962 Raj 118 : (1961) 31 CompCas 77 : (1962) RLW 103
Banking Companies Act, 1949 — Section 45HCompanies (Amendment) Act, 1956 — Section 543Companies Act, 1913 — Section 235
High Courts16 Aug 1961Dismissed
Shyamsunder Vs Mst. Chand Bai and Others
Rajasthan High Court · AIR 1962 Raj 96 : (1961) RLW 638
Limitation Act, 1908 — Section 14, 9
High Courts03 Aug 1961Dismissed
Daulat Singh Vs Ratan Chand
Rajasthan High Court · AIR 1962 Raj 41 : (1962) RLW 145
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1961Allowed
Smt. Kiran Kumari and Another Vs Sethani Prabhavati Kanwar and Others
Rajasthan High Court · AIR 1962 Raj 139 : (1962) RLW 203
Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1925 — Section 273, 276, 289
High Courts27 Jul 1961Partly Allowed
Roopchand Vs Punamchand
Rajasthan High Court · AIR 1962 Raj 227
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 1961Dismissed
Bhabhoot Singh Vs Ghanshyam Durga Prasad
Rajasthan High Court · AIR 1962 Raj 82 : (1961) RLW 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 44, Order 38 Rule 12
High Courts18 Jul 1961Allowed
Moti Lal and Others Vs Pooranchand
Rajasthan High Court · AIR 1962 Raj 100 : (1961) RLW 494
Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts23 Jun 1961
MEWAR INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, DELHI.
Rajasthan High Court · (1963) 47 ITR 72
Income Tax Act, 1961 — Section 66
High Courts06 Jun 1961
Babulal Vs State
Rajasthan High Court · (1962) CriLJ 670 : (1961) RLW 478
Penal Code, 1860 (IPC) — Section 143, 147, 304A
High Courts12 May 1961
CHHAGAN LAL AND OTHERS Vs Income Tax OFFICER, B-WARD, BIKANER, AND ANOTHER.
Rajasthan High Court · (1962) 46 ITR 351
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 16, 22, 3, 34, 4
High Courts09 May 1961
State Vs Ugam Singh and Another
Rajasthan High Court · AIR 1961 Raj 268
Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 480Penal Code, 1860 (IPC) — Section 193Rajasthan High Court of Judicature Rules, 1952 — Rule 383
High Courts09 May 1961
Tikuda Vs State and Others
Rajasthan High Court · AIR 1961 Raj 216
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4), 146(1)