COURT ARCHIVE

Rajasthan High Court judgments, 1961

68 judgments · page 4 of 4

High Courts08 Feb 1961

HIRALAL Vs Income Tax OFFICER. MALI RAM v. COLLECTOR, BHILWARA.

Rajasthan High Court · (1962) 45 ITR 317 : (1962) RLW 461

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 228, 23, 27, 29, 46

High Courts08 Feb 1961Partly Allowed

Rajasthan High Court · AIR 1963 Raj 3 : (1961) RLW 217

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2(3), 151

High Courts06 Feb 1961Dismissed

Rajasthan High Court · AIR 1962 Raj 86 : (1961) RLW 359

Contract Act, 1872 — Section 145, 222, 70

High Courts20 Jan 1961

Rajasthan High Court · AIR 1962 Raj 190

Constitution of India, 1950 — Article 246, 254Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 10, 11, 12, 13, 14

High Courts19 Jan 1961Allowed

Rajasthan High Court · AIR 1961 Raj 207 : (1961) RLW 206

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 14, 20, 4, 8

High Courts17 Jan 1961Dismissed

Rajasthan High Court · (1962) 13 STC 801

Constitution of India, 1950 — Article 246, 265, 286

High Courts09 Jan 1961Allowed

Rajasthan High Court · AIR 1961 Raj 274 : (1961) RLW 188

Criminal Procedure Code, 1898 (CrPC) — Section 286(2), 337(2), 339, 339(1)Penal Code, 1860 (IPC) — Section 395, 396

High Courts03 Jan 1961

Rajasthan High Court · (1985) WLN 186

Penal Code, 1860 (IPC) — Section 409