High Courts24 Sept 1953Dismissed
Gulabchand Chunnilal Vs The Tijarti Chamber Saraffan Beawar
Rajasthan High Court · (1953) 09 RAJ CK 0022
COURT ARCHIVE
Rajasthan High Court judgments, 1953
111 judgments · page 3 of 6
High Courts23 Sept 1953Dismissed
Sualal and others Vs Bhanwarlal
Rajasthan High Court · (1953) 09 RAJ CK 0004
High Courts21 Sept 1953Dismissed
Tilok Chand Vs Laxmi Narayan and Others
Rajasthan High Court · AIR 1954 Raj 243 : (1954) RLW 341
Civil Procedure Code, 1908 (CPC) — Section 100, 101Succession Act, 1925 — Section 28
High Courts16 Sept 1953Dismissed
Mohanlal and another Vs Prithvi Raj and others
Rajasthan High Court · (1953) 09 RAJ CK 0010
Transfer of Property Act, 1882 — Section 53A
High Courts15 Sept 1953Dismissed
Jawanmal Vs Kantilal and Others
Rajasthan High Court · AIR 1954 Raj 246
Civil Procedure Code, 1908 (CPC) — Section 104, 105, 115, 151, 97
High Courts14 Sept 1953
Sukhlal and Others Vs Deepchand and Others
Rajasthan High Court · AIR 1954 Raj 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, 11
High Courts11 Sept 1953Allowed
Pratapsingh Vs State of Rajasthan
Rajasthan High Court · (1954) RLW 750
Constitution of India, 1950 — Article 14, 15, 226
High Courts10 Sept 1953
Umraomal and Others Vs State of Rajasthan
Rajasthan High Court · (1955) CriLJ 95 : (1955) RLW 75
Constitution of India, 1950 — Article 19, 21, 22, 226
High Courts10 Sept 1953Allowed
Krishna Verma Vs Ameer Singh
Rajasthan High Court · (1953) 09 RAJ CK 0019
High Courts10 Sept 1953Dismissed
Chunia Vs Revenue Board and Another
Rajasthan High Court · AIR 1954 Raj 236 : (1954) RLW 385
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 4
High Courts09 Sept 1953Dismissed
Nagori Ibrahim and Others Vs Shahji Babumal and Others
Rajasthan High Court · AIR 1954 Raj 83 : (1954) RLW 331
Civil Procedure Code, 1908 (CPC) — Section 105, 115
High Courts08 Sept 1953
Kalyan Singh Raja Jagmal Singh Vs Election Tribunal, State of Ajmer and others
Rajasthan High Court · (1953) 09 RAJ CK 0023
Constitution of India, 1950 — Article 223, 225, 226, 227, 324Representation of the People Act, 1951 — Section 105, 153, 170, 74, 80
High Courts08 Sept 1953Dismissed
Bhuralal and others Vs Hiralal
Rajasthan High Court · (1953) 09 RAJ CK 0013
High Courts08 Sept 1953Allowed
Sm. Nagini Devi and others Vs Hiralal
Rajasthan High Court · (1953) 09 RAJ CK 0009
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts07 Sept 1953Dismissed
Mohanlal Vs Indermal and Others
Rajasthan High Court · AIR 1954 Raj 238 : (1954) RLW 363
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Evidence Act, 1872 — Section 88
High Courts28 Aug 1953
Arjandas Tulsidas Vs G.K. Bhagat, City Magistrate, Ajmer
Rajasthan High Court · (1954) CriLJ 559
Penal Code, 1860 (IPC) — Section 182, 193
High Courts28 Aug 1953
Dholpur Co-Operative Transport and Multi Purpose Union Ltd. Vs Appellate Authority Rajasthan and others
Rajasthan High Court · AIR 1955 Raj 19
Constitution of India, 1950 — Article 10(6), 13(1), 13(2), 14, 19(1)(g)
High Courts27 Aug 1953
Ramjidas and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1954 Raj 97 : (1954) RLW 357
Constitution of India, 1950 — Article 31(3), 366(10)Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 3(1)
High Courts26 Aug 1953Dismissed
Madan Mohan Vs Bankatlal and Others
Rajasthan High Court · AIR 1954 Raj 145
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 82, 86(1), 90, 90(2), 92