High Courts15 May 1953
Taxi Motor Association, Kankroli Vs Appellate Authority and Another
Rajasthan High Court · AIR 1953 Raj 201 : (1954) RLW 134
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141, 151Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1953
111 judgments · page 5 of 6
High Courts15 May 1953Dismissed
Kalyan Chand Vs Minister, Local Self-Govt.
Rajasthan High Court · AIR 1954 Raj 166
Constitution of India, 1950 — Article 166(2)Jaipur District Boards Act, 1947 — Section 4A, 4A(3), 51, 52
High Courts15 May 1953
Bassarmal Bhojrajmal, Flour Mills Vs The State
Rajasthan High Court · (1954) CriLJ 217
Ajmer-Merwara Municipalities Regulation — Section 151, 161, 161(4), 181, 245
High Courts11 May 1953Partly Allowed
Somath Mal and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1954 Raj 162 : (1954) RLW 43
Constitution of India, 1950 — Article 226, 265Rajasthan Town Municipalities Act, 1951 — Section 59
High Courts09 May 1953
Birdhichand Bansilal Vs The Municipal Committee, Ajmer
Rajasthan High Court · (1953) 05 RAJ CK 0002
Constitution of India, 1950 — Article 226, 31
High Courts01 May 1953
The State Vs Motia and Others
Rajasthan High Court · (1955) CriLJ 835
Penal Code, 1860 (IPC) — Section 302, 318, 380, 411
High Courts30 Apr 1953Dismissed
Shri Narain Vs Suraj Prakash
Rajasthan High Court · (1953) 04 RAJ CK 0012
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(e)
High Courts28 Apr 1953Dismissed
Sheo Dayal Vs Budha and another
Rajasthan High Court · (1953) 04 RAJ CK 0013
High Courts23 Apr 1953Dismissed
Pushkar Narain and another Vs Chand Beharilal Ghisulal and another
Rajasthan High Court · (1953) 04 RAJ CK 0014
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts16 Apr 1953Dismissed
Madan Singh and Others Vs Collector Sikar
Rajasthan High Court · AIR 1954 Raj 104
Constitution of India, 1950 — Article 14, 226Jaipur District Boards (Amendment) Act, 1952 — Section 48, 4AJaipur District Boards Act, 1947 — Section 11, 16(2), 31, 4A, 59
High Courts15 Apr 1953
Purohit Swarupnarain Vs Gopinath and Another
Rajasthan High Court · AIR 1953 Raj 137 : (1953) RLW 629
Civil Procedure Code, 1908 (CPC) — Section 105, 115
High Courts14 Apr 1953Dismissed
Ram Ballabh Vs United States of Rajasthan and others
Rajasthan High Court · (1953) 04 RAJ CK 0004
Constitution of India, 1950 — Article 166(2)General Clauses Act, 1897 — Section 3
High Courts09 Apr 1953Dismissed
Abdul Latif Vs Durgah Committee
Rajasthan High Court · (1953) 04 RAJ CK 0016
High Courts09 Apr 1953Dismissed
Syed Qayam Ali Vs Administrator Dorgah and others
Rajasthan High Court · (1953) 04 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Apr 1953Allowed
Shah Premchand Vs Shah Danmal
Rajasthan High Court · AIR 1954 Raj 4 : (1953) RLW 429
Civil Procedure Code, 1908 (CPC) — Section 11, 13, 44Constitution of India, 1950 — Article 261(3)Rajasthan Code of Civil Procedure Adaption Ordinance (Amendment) Act, 1950 — Section 43
High Courts04 Apr 1953Dismissed
Navinchandra and others Vs State of Ajmer and others
Rajasthan High Court · (1953) 04 RAJ CK 0007
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 18, 25(2), 4
High Courts31 Mar 1953Allowed
Radheyshiam and Another Vs Firm Sawai Modi Basdeo Prasad and Another
Rajasthan High Court · AIR 1953 Raj 204 : (1954) RLW 24
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 13, 39, 44
High Courts30 Mar 1953Dismissed
Heeralal Vs Union of India
Rajasthan High Court · (1953) 03 RAJ CK 0008
Contract Act, 1872 — Section 151, 152, 161
High Courts13 Mar 1953
Firm Shah Panalal Chandulal Vs Chitarmal Phool Chand
Rajasthan High Court · (1953) 03 RAJ CK 0009
Constitution of India, 1950 — Article 132, 133